← All Benches
ITAT Surat Bench
5,213 judgments
THE DCIT, CIRCLE-3, SURAT vs M/S. SAI ENTERPRISE, SURAT
ITA 2373/AHD/2014[2010-11]Status: Disposed14/11/2018AY 2010-11
THE DCIT, CIRCLE-3, SURAT vs M/S. SAI ENTERPRISE, SURAT
ITA 2372/AHD/2014[2010-11]Status: Disposed14/11/2018AY 2010-11
THE ITO, WARD-4, BHARUCH vs SHRI BABUBHAI PRITAMSINGH JAMADAR, BHARUCH
ITA 763/AHD/2011[2007-08]Status: Disposed14/11/2018AY 2007-08
THE ITO, WARD-4, BHARUCH vs SHRI MEHMOODBHAI PRITAMSINGH JAMADAR, BHARUCH
ITA 762/AHD/2011[2007-08]Status: Disposed14/11/2018AY 2007-08
THE ITO, WARD-4, BHARUCH vs SHRI VIJESH PRITAMSINGH JAMADAR, BHARUCH
ITA 761/AHD/2011[2007-08]Status: Disposed14/11/2018AY 2007-08
SMT. TRIPTI RAJEEV GOEL,BHARUCH vs THE INCOME TAX OFFICER, WARD-4, BHARUCH
ITA 308/AHD/2015[2010-11]Status: Disposed13/11/2018AY 2010-11
SHIVA INDUSTRIAL SECURITY AGENCY GUJARAT PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-4(2), SURAT
ITA 2528/AHD/2015[2011-12]Status: Disposed13/11/2018AY 2011-12
SHIVA INDUSTRIAL SECURITY AGENCY GUJARAT PVT. LTD.,SURAT vs THE ACIT, CIRCLE-4, SURAT
ITA 2527/AHD/2015[2006-07]Status: Disposed13/11/2018AY 2006-07
THE ACIT, CIRCLE-2(1)(1), SURAT vs UJALA DYEING & PRINTING MILLS PVT. LTD., SURAT
ITA 17/AHD/2015[2009-10]Status: Disposed13/11/2018AY 2009-10
THE ITO, WARD-5(4), ( NOW WARD-2(2)(4)), SURAT vs SHRI RINAMKUMAR A. SHAH, SURAT
ITA 1683/AHD/2015[2009-10]Status: Disposed13/11/2018AY 2009-10
THE ITO, WARD-4(4), SURAT vs M/S. VEEKAY PRINTS PVT. LTD., SURAT
ITA 47/AHD/2014[2007-08]Status: Disposed13/11/2018AY 2007-08
SHRI JIVRAJBHAI DAYHABHAI GOLAKIYA,SURAT vs THE INCOME TAX OFFICER, WARD-8(2), SURAT
ITA 1479/AHD/2014[2005-06]Status: Disposed13/11/2018AY 2005-06
SHRI JIVRAJBHAI DAYHABHAI GOLAKIYA,SURAT vs THE INCOME TAX OFFICER, WARD-8(2), SURAT
ITA 1477/AHD/2014[2004-05]Status: Disposed13/11/2018AY 2004-05
THE DCIT, BHARUCH CIRCLE, BHARUCH vs SHRI GANESH KHAND UDYOG SAHAKARI MANDLI LTD., BHARUCH
ITA 3030/AHD/2013[2009-10]Status: Disposed13/11/2018AY 2009-10
THE ITO, WARD-9(2), SURAT vs SMT. GEETA RAMESHCHANDRA GANDHI, SURAT
ITA 1890/AHD/2012[2003-04]Status: Disposed13/11/2018AY 2003-04
THE ITO, WARD-2(3)(4), SURAT vs SMT. SARLA RAJKUMAR VARMA, SURAT
ITA 282/AHD/2017[2012-13]Status: Disposed6/11/2018AY 2012-13
UJALA DYEING & PRINTING MILLS PVT. LTD.,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), SURAT
ITA 2274/AHD/2016[2009-10]Status: Disposed6/11/2018AY 2009-10
JIVRAJ DAHYABHAI GOLAKIYA,SURAT vs THE INCOME TAX OFFICER, WARD-8(2), NOR RE-DESIGNATED AS ITO, WARD-3(2)(2), SURAT
ITA 1330/AHD/2016[2005-06]Status: Disposed6/11/2018AY 2005-06
THE DY.COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), SURAT vs M/S. SHIVA AGENCY GUJARAT PVT. LTD., SURAT
ITA 1175/AHD/2016[2010-11]Status: Disposed6/11/2018AY 2010-11
PUNIT SANTKUMAR MAGGU,SURAT vs INCOME TAX OFFICER, WARD-1(3)(4), SURAT
ITA 554/SRT/2018[2013-14]Status: Disposed24/10/2018AY 2013-14