← All Benches
ITAT Surat Bench
5,213 judgments
PUNIT SANTKUMAR MAGGU,SURAT vs INCOME TAX OFFICER, WARD-1(3)(4), SURAT
ITA 553/SRT/2018[2013-14]Status: Disposed24/10/2018AY 2013-14
THE ITO, (EXEMPTIONS), WARD, SURAT vs SHREE AMBIKA NIKETAN TRUST, SURAT
ITA 667/AHD/2017[2013-14]Status: Disposed24/10/2018AY 2013-14
THE ITO, WARD-1(4), BHARUCH vs SMT. SANTOSH J. YADAV, BHARUCH
ITA 579/AHD/2017[2012-13]Status: Disposed24/10/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2, SURAT vs PATEL VISHNUBHAI KANTILAL & CO., SURAT
ITA 127/SRT/2017[2014-15]Status: Disposed24/10/2018AY 2014-15
THE ITO, WARD-2(2)(4), SURAT vs M/S. DIPESH LALCHAND SHAH, SURAT
ITA 3051/AHD/2016[2012-13]Status: Disposed24/10/2018AY 2012-13
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), SURAT vs SAI JYOTI FASHIONS PVT. LTD., SURAT
ITA 2365/AHD/2016[2008-0]Status: Disposed24/10/2018
THE ITO, WARD-1(1)(3), SURAT vs M/S. KABIR JEWELS PVT. LTD., SURAT
ITA 1829/AHD/2016[2011-12]Status: Disposed24/10/2018AY 2011-12
THE ITO, EXEMPTION WARD, SURAT vs M/S. SARVANGI VIKAS TRUST, SURAT
ITA 1309/AHD/2016[2010-11]Status: Disposed24/10/2018AY 2010-11
THE ITO, WARD-1(1), SURAT vs M/S. ADITYA COAL INDIA PVT. LTD., SURAT
ITA 2657/AHD/2014[2010-11]Status: Disposed23/10/2018AY 2010-11
ITO, VAPI vs M/S. WEAVTECH ENGINEERS, DADRA & NAGAR HAVELI
ITA 1824/AHD/2015[2004-05]Status: Disposed19/10/2018AY 2004-05
M/S. PANOLI INDUSTRIAL INFRASTRUCTURE PROJECT LTD.,BHARUCH vs THE INCOME TAX OFFICER, WARD-2, BHARUCH
ITA 138/AHD/2015[2011-12]Status: Disposed19/10/2018AY 2011-12
SHYAMRATAN SITARAM KEDIA,SURAT vs INCOME TAX OFFICER, WARD-1(2)(4), SURAT
ITA 531/SRT/2018[2014-15]Status: Disposed16/10/2018AY 2014-15
M/S. TIRUPATI ENERGY SOLUTION PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(4), SURAT
ITA 573/AHD/2017[2012-13]Status: Disposed16/10/2018AY 2012-13
SHRI SHYAMRATAN SITARAM KEDIA,SURAT vs INCOME TAX OFFICER, WARD-1(2)(4, SURAT
ITA 153/SRT/2017[2013-14]Status: Disposed16/10/2018AY 2013-14
MAHIDHARPURA URBAN CO OP CREDIT SOCIETY LTD.,SURAT vs THE DY. CIT, CIRCLE-2(3), SURAT
ITA 2530/AHD/2016[2013-14]Status: Disposed16/10/2018AY 2013-14
KARPARA PROJECT ENGINEERING PVT. LTD.,SURAT vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), SURAT
ITA 2223/AHD/2016[2012-13]Status: Disposed16/10/2018AY 2012-13
THE ITO, WARD-3, BHARUCH vs M/S. SHREE GOPINATH JEWELLERS, BHARUCH
ITA 1061/AHD/2015[2009-10]Status: Disposed16/10/2018AY 2009-10
THE ACIT, CIRCLE-2, SURAT vs SHRI RAJESH K. JAIN, SURAT
ITA 2453/AHD/2014[2011-12]Status: Disposed16/10/2018AY 2011-12
SHRI VIRALKUMAR A. GANDHI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3, BHARUCH
ITA 2309/AHD/2014[2009-10]Status: Disposed16/10/2018AY 2009-10
SHRI MAHESHBHAI J. RAMANI,SURAT vs THE INCOME TAX OFFICER, WARD-9(3), SURAT
ITA 1347/AHD/2014[2008-09]Status: Disposed16/10/2018AY 2008-09