← All Benches

ITAT Surat Bench

5,213 judgments

ITO, VAPI vs ASHWINSINH MOHANSINH PARMAR-HUF, SILVASSA

ITA 769/AHD/2015[2004-05]Status: Disposed15/10/2018AY 2004-05

RAJENDRA RAOJIBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-3(1), SURAT

ITA 3274/AHD/2015[2005-6]Status: Disposed15/10/2018

SHRI DHANJIBHAI N. PATEL,AHMEDABAD vs THE DY. CIT, CIRCLE-3, SURAT

ITA 2155/AHD/2015[2011-12]Status: Disposed15/10/2018AY 2011-12

THE ACIT, BHARUCH CIRCLE, BHARUCH vs M/S. RAMDEV CHEMICAL INDUSTRIES, ANKLESHWAR

ITA 2999/AHD/2014[2010-11]Status: Disposed15/10/2018AY 2010-11

SHRI STALIN CHOCKKALINGAM PILLAI,VAPI vs THE INCOME TAX OFFICER,VAPI WARD-3, VAPI

ITA 2839/AHD/2014[2005-06]Status: Disposed15/10/2018AY 2005-06

STALIN CHOCKKALINGAM PILLAI,VAPI vs THE INCOME TAX OFFICER,VAPI WARD-3, VAPI

ITA 2838/AHD/2014[2004-05]Status: Disposed15/10/2018AY 2004-05

SMT. SAVITABEN ARVINDBHAI PATEL,SURAT vs THE INCOME TAX OFFICER,WARD-1(2), SURAT

ITA 2383/AHD/2014[2008-09]Status: Disposed15/10/2018AY 2008-09

STALIN CHOCKKALINGAM PILLAI,VAPI vs THE INCOME TAX OFFICER,VAPI WARD-3, VAPI

ITA 858/AHD/2013[2009-10]Status: Disposed15/10/2018AY 2009-10

STALIN CHOCKKALINGAM PILLAI,VAPI vs THE INCOME TAX OFFICER,VAPI WARD-3, VAPI

ITA 857/AHD/2013[2005-06]Status: Disposed15/10/2018AY 2005-06

STALIN CHOCKKALINGAM PILLAI,VAPI vs THE INCOME TAX OFFICER,VAPI WARD-3, VAPI

ITA 856/AHD/2013[2004-05]Status: Disposed15/10/2018AY 2004-05

SOMESHWARA DEVELOPERS,SURAT vs DCIT, CIRCLE-2(3), SURAT

ITA 448/SRT/2018[2014-15]Status: Disposed11/10/2018AY 2014-15

THE ITO, WARD-1, BARDOLI vs M/S. RAM CORPORATION, SURAT

ITA 3224/AHD/2016[2012-13]Status: Disposed8/10/2018AY 2012-13

THE DCIT, CIRCLE-2(2), SURAT vs M/S. R.L.B. DEVELOPERS, SURAT

ITA 3222/AHD/2016[2012-13]Status: Disposed8/10/2018AY 2012-13

THE ITO, WARD-2(3)(4), SURAT vs M/S. SHUBH CORPORATION, SURAT

ITA 3220/AHD/2016[2012-13]Status: Disposed8/10/2018AY 2012-13

THE ITO, WARD-2(2)(1), SURAT vs M/S. B.L. DEVELOPERS, SURAT

ITA 3211/AHD/2016[2012-13]Status: Disposed8/10/2018AY 2012-13

THE DCIT, CIRCLE-2(3), SURAT vs M/S. ANJANI DEVELOPERS, SURAT

ITA 3185/AHD/2016[2012-13]Status: Disposed8/10/2018AY 2012-13

GUJARAT STATE CO. OP. FRUIT AND VEGETABLE MARKETING FEDERATION LTD.,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT

ITA 2502/AHD/2016[2013-14]Status: Disposed8/10/2018AY 2013-14

SAANIKA INDUSTRIES PVT. LTD.,SURAT vs THE DY.CIT, CIRCLE-2(1)(2), SURAT

ITA 208/AHD/2016[2012-13]Status: Disposed8/10/2018AY 2012-13

SHRI MINESH GAJIWALA,SURAT vs THE JT.C.I.T., RANGE-7, SURAT

ITA 1263/AHD/2016[2011-12]Status: Disposed8/10/2018AY 2011-12

THE ITO, WARD 3(3), SURAT vs SHRI BIRNDRAKUMAR D. AGARWAL, SURAT

ITA 1694/AHD/2013[2009-10]Status: Disposed8/10/2018AY 2009-10