← All Benches
ITAT Surat Bench
5,205 judgments
NAVNITLAL KALIDAS GANDHI(HUF), PROP. OF AMBIKA TEXTILES,SURAT vs THE INCOME TAX OFFICER, WARD-3(1), SURAT
ITA 1670/AHD/2016[2008-09]Status: Disposed1/1/2018AY 2008-09
THE ACIT, CIRCLE-2, BHARUCH vs M/S. KANAKA INFRATECH LTD., ANKLESHWAR
ITA 1260/AHD/2016[2011-12]Status: Disposed1/1/2018AY 2011-12
THE DCITVALSAD CIRCLE, VALSAD vs SHRI SADRUDDIN NINAMUDDIN SHAIKH, VALSAD
ITA 41/AHD/2015[2006-07]Status: Disposed1/1/2018AY 2006-07
SHRI SADDRUDIN N. SHAIKH,VALSAD vs THE DY.CIT, VALSAD CIRCLE, VALSAD
ITA 3440/AHD/2014[2006-07]Status: Disposed1/1/2018AY 2006-07
THE ACIT, CIRCLE-9, SURAT vs M/S. AIRWIDE EXPRESS CARGO, SURAT
ITA 2762/AHD/2014[2006-07]Status: Disposed1/1/2018AY 2006-07