← All Benches
ITAT Surat Bench
5,205 judgments
SHRI NARESHKUMAR K. DHOLIYA,SURAT vs THE ACIT, CIRCL-9, SURAT
ITA 2537/AHD/2014[2010-11]Status: Disposed23/1/2018AY 2010-11
EKTABEN RINAMKUMAR SHAH,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(5), SURAT
ITA 3385/AHD/2016[2008-09]Status: Disposed18/1/2018AY 2008-09
M/S. RAJ TECHNOLOGIES,SURAT vs THE INCOME TAX OFFICER WARD-6(2), SURAT
ITA 2274/AHD/2013[2008-09]Status: Disposed18/1/2018AY 2008-09
SHRI PANKAJ C. MERCHANT L/H OF LATE MANJULABEN C. MERCHANT,SURAT vs THE INCOME TAX OFFICER,WARD-3(3), SURAT
ITA 813/AHD/2016[2008-09]Status: Disposed12/1/2018AY 2008-09
R.P. INDUSTRIES,BHARUCH vs THE ADDL. CIT, BHARUCH RANGE, BHARUCH
ITA 380/AHD/2016[2011-12]Status: Disposed12/1/2018AY 2011-12
SHRI KANCHANLAL NATWARLAL RANA,SURAT vs THE INCOME TAX OFFICER, WARD 6(2), SURAT
ITA 677/AHD/2015[1999-2000]Status: Disposed12/1/2018AY 1999-2000
SHREE M.D. WEAVES,SURAT vs THE INCOME TAX OFFICER,WARD-1(2)(1), SURAT
ITA 2449/AHD/2015[2003-04]Status: Disposed12/1/2018AY 2003-04
SHRI AMRUTRAM GURU, HUF,SURAT vs THE INCOME TAX OFFICER,WARD-6(1), SURAT
ITA 2448/AHD/2015[2004-05]Status: Disposed12/1/2018AY 2004-05
SHRI AMRUTRAM GURU,SURAT vs THE INCOME TAX OFFICER,WARD-6(1), SURAT
ITA 2447/AHD/2015[2004-05]Status: Disposed12/1/2018AY 2004-05
RIVERSIDE PAPER MILLS PVT.LTD.,BARODA vs THE ACIT.,CIRCLE-4, SURAT
ITA 2357/AHD/2015[2005-06]Status: Disposed12/1/2018AY 2005-06
THE ITO, WARD-9(3), NOW WARD-3(3)(3), SURAT vs M/S. NAMAN V. YAGNIK, HUF, SURAT
ITA 2286/AHD/2015[2011-12]Status: Disposed12/1/2018AY 2011-12
SHRI PREM RAJWANI,SURAT vs THE ACIT, CIRCLE-5, SURAT
ITA 2094/AHD/2015[2009-10]Status: Disposed12/1/2018AY 2009-10
THE ITO, (INTERNATIONAL TAXATION), SURAT vs SMT. CHRUSHEELA M. BHATIA, DAMAN
ITA 2718/AHD/2016[2012-13]Status: Disposed3/1/2018AY 2012-13
DEVANSHI DEVANGKUMAR GANDHI,SURAT vs DY. COMMISSIONER OF INCOME TAX, SURAT
ITA 2617/AHD/2014[2008-09]Status: Disposed3/1/2018AY 2008-09
DEVANSHI DEVANG GANDHI,SURAT vs THE DY.CIT.,CIRCLE-6, SURAT
ITA 746/AHD/2012[2008-09]Status: Disposed3/1/2018AY 2008-09
SHRI NAMAN YAGNIK, HUF,SURAT vs THE INCOME TAX OFFICER, WARD-9(3), SURAT
ITA 2119/AHD/2015[2011-12]Status: Disposed2/1/2018AY 2011-12
PARSOTTAM NARAN PATEL,SURAT vs THE JCIT, RANGE - 6, SURAT
ITA 972/AHD/2016[2008-09]Status: Disposed1/1/2018AY 2008-09
SHRI BHUPENDRA R. PATEL,BHARUCH vs THE INCOME TAX OFFICER, WARD-1, BHARUCH
ITA 2840/AHD/2016[2010-11]Status: Disposed1/1/2018AY 2010-11
SMT. URMILABEN BHUPENDRA PATEL,BHARUCH vs THE INCOME TAX OFFICER, WARD-1, BHARUCH
ITA 2839/AHD/2016[2010-11]Status: Disposed1/1/2018AY 2010-11
SHRI VIJAYKUMAR T. JARIWALA,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(5), SURAT
ITA 1932/AHD/2016[2009-10]Status: Disposed1/1/2018AY 2009-10
