← All Benches
ITAT Surat Bench
5,205 judgments
SHRI ASHOK PODDAR,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(1), SURAT
ITA 1739/AHD/2016[2012-13]Status: Disposed5/2/2018AY 2012-13
VIBRANT PROCESSOR PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-4(1), SURAT
ITA 2249/AHD/2015[2012-13]Status: Disposed2/2/2018AY 2012-13
THE ACIT, CIRCLE-1(2), SURAT vs M/S. GUNJAN EXPORTS, SURAT
ITA 3550/AHD/2015[2012-13]Status: Disposed1/2/2018AY 2012-13
THE ITO, WARD-2(4), SURAT vs M/S. GUNJAN EXPORTS, SURAT
ITA 2860/AHD/2014[2011-12]Status: Disposed1/2/2018AY 2011-12
M/S. SCHOELLER ALLIBERT TIME MATERIALS HANDLING SOLUTIONS LTD. (FORMERLY SCHOELLER ARCA TIME MATERIALS HANDLING SOLUTIONS LTD.),DAMAN vs THE INCOME TAX OFFICER, DAMAN WARD, NANI DAMAN
ITA 2576/AHD/2016[2011-12]Status: Disposed25/1/2018AY 2011-12
NANDI FASHION PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-1(1)(4), SURAT
ITA 2439/AHD/2016[2012-13]Status: Disposed25/1/2018AY 2012-13
THE DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-2, AHMEDABAD vs SADGURU SWAMI AKHANDANAND MEMORIAL CHARITABLE TRUST, VALSAD
ITA 2128/AHD/2016[2012-13]Status: Disposed25/1/2018AY 2012-13
M/S. SCHOELLER ALLIBERT TIME MATERIALS HANDLING SOLUTIONS LTD.(FORMERLY SCHOELLER ARCA TIME MATERIALS HANDLING SOLUTIONS LTD.),NANI DAMAN vs THE INCOME TAX OFFICER, DAMAN WARD, NANI DAMAN
ITA 1503/AHD/2016[2011-12]Status: Disposed25/1/2018AY 2011-12
SHRI BALDEVBHAI BHIKHABHAI PATEL,SURAT vs THE ADDL. CIT, RANGE-3, SURAT
ITA 539/AHD/2015[2006-07]Status: Disposed25/1/2018AY 2006-07
SHRI MUKESH GAMANBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-6(3), SURAT
ITA 464/AHD/2015[2008-09]Status: Disposed25/1/2018AY 2008-09
SHREE PADMAVATI DEVELOPERS,SILVASSA vs THE INCOME TAX OFFICER, VAPI WARD-3, VAPI
ITA 2435/AHD/2015[2010-11]Status: Disposed25/1/2018AY 2010-11
SHRI PRAVINCHANDRA ISHWARLAL RANA,SURAT vs THE INCOME TAX OFFICER, WARD-2(3), ( NOW WARD-1(2)(4)), SURAT
ITA 2151/AHD/2015[2008-09]Status: Disposed25/1/2018AY 2008-09
SHRI DEVJIBHAI JOGIBHAI TANDEL,NANI DAMAN vs THE INCOME TAX OFFICER,WARD-4, NANI DAMAN
ITA 2136/AHD/2015[2008-09]Status: Disposed25/1/2018AY 2008-09
THE ACIT, CIRCLE-6, SURAT vs M/S. C.R.PATEL, SURAT
ITA 2959/AHD/2014[2011-12]Status: Disposed24/1/2018AY 2011-12
HANSABEN AMRATLAL GANDHI,SURAT vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT
ITA 1243/AHD/2016[2004-05]Status: Disposed23/1/2018AY 2004-05
M/S. JIGISHA CORPORATION,SURAT vs THE DY.COMMISSIONER OF INCOME TAX,TDS, RANGE, SURAT
ITA 2575/AHD/2015[2014-15(TDS-2Q)]Status: Disposed23/1/2018
SHRI SALIM A. KHERANI,VAPI vs THE ACIT, VAPI CIRCLE, VAPI
ITA 2182/AHD/2015[2008-09]Status: Disposed23/1/2018AY 2008-09
M/S. KAUSHAL ENTERPRENUER PVT. LTD.,SURAT vs THE DY.CIT, TDS RANGE, SURAT
ITA 2076/AHD/2015[2013-14 (Q-3)]Status: Disposed23/1/2018
M/S. KAUSHAL ENTERPRENUER PVT. LTD.,SURAT vs THE DY.CIT, TDS RANGE, SURAT
ITA 2075/AHD/2015[2013-14 (Q-2)]Status: Disposed23/1/2018
M/S. COMET CARS SALES AND SERVICES,SURAT vs THE DY.CIT, TDS RANGE, SURAT
ITA 1931/AHD/2015[2013-14 ( Qtr. 3 )]Status: Disposed23/1/2018
