← All Benches

ITAT Surat Bench

5,213 judgments

SHREYANSH CORPORATION,SURAT vs THE INCOME TAX OFFICER, OSD-1, RANGE-2, SURAT

ITA 1642/AHD/2016[2003-04]Status: Disposed23/3/2018AY 2003-04

SHREYANSH CORPORATION,SURAT vs THE INCOME TAX OFFICER, OSD-1, RANGE-2, SURAT

ITA 1641/AHD/2016[2002-03]Status: Disposed23/3/2018AY 2002-03

M/S. SAMARTH INDIA,SURAT vs THE INCOME TAX OFFICER, OSD-1, RANGE-2, SURAT

ITA 1630/AHD/2016[2003-04]Status: Disposed23/3/2018AY 2003-04

M/S. SAMARTH INDIA,SURAT vs THE INCOME TAX OFFICER, OSD-1, RANGE-2, SURAT

ITA 1629/AHD/2016[2002-03]Status: Disposed23/3/2018AY 2002-03

THE DCIT, CIRCLE-1, SURAT vs M/S. ASHOK FINSTOCK PVT. LTD., SURAT

ITA 1486/AHD/2014[2008-09]Status: Disposed23/3/2018AY 2008-09

THE DCIT, CIRCLE-1, SURAT vs M/S. ASHOK FINSTOCK PVT. LTD., SURAT

ITA 1485/AHD/2014[2007-08]Status: Disposed23/3/2018AY 2007-08

SHREYANSH CORPORATION,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(4), SURAT

ITA 106/AHD/2017[2003-04]Status: Disposed22/3/2018AY 2003-04

SHREYANSH CORPORATION,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(4), SURAT

ITA 105/AHD/2017[2002-03]Status: Disposed22/3/2018AY 2002-03

M/S. SAMARTH INDIA,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(4), SURAT

ITA 104/AHD/2017[2003-04]Status: Disposed22/3/2018AY 2003-04

M/S. SAMARTH INDIA,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(4), SURAT

ITA 103/AHD/2017[2002-03]Status: Disposed22/3/2018AY 2002-03

THE ITO, WARD-2(3)(5), SURAT vs M/S. GLOBAL SYNTAX, SURAT

ITA 2936/AHD/2016[2010-11]Status: Disposed22/3/2018AY 2010-11

M/S. SHREYA IMPEX,SURAT vs THE INCOME TAX OFFICER, WARD-2(2), SURAT

ITA 1824/AHD/2016[2005-06]Status: Disposed22/3/2018AY 2005-06

THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA vs GUJARAT CHEMICAL PORT TERMINAL CO. LTD., BHARUCH

ITA 1779/AHD/2016[2012-13]Status: Disposed22/3/2018AY 2012-13

SHRI MOHANBHAI D. PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-9(3), SURAT

ITA 1653/AHD/2016[2003-04]Status: Disposed22/3/2018AY 2003-04

SHRI AMIT KIRITKUMAR SHAH,VAPI vs THE INCOME TAX OFFICER, WARD-1, VAPI, VAPI

ITA 1862/AHD/2016[2012-13]Status: Disposed16/3/2018AY 2012-13

THE ITO, VAPI WARD-1, VAPI vs SHRI AMIT KIRITKUMAR SHAH, VAPI

ITA 3245/AHD/2015[2011-12]Status: Disposed16/3/2018AY 2011-12

THE DCIT, TDS CIRCLE, SURAT vs OIL & NATURAL GAS CORPORATION LTD., SURAT

ITA 2436/AHD/2014[2010-11]Status: Disposed16/3/2018AY 2010-11

THE DCIT (EXEMPTIONS), CIRCLE-2, AHMEDABAD vs M/S. UDHNA ACADEMY EDUCATION TRUST, SURAT

ITA 732/AHD/2017[2012-13]Status: Disposed13/3/2018AY 2012-13

PATEL NATWARBHAI D.,VADODARA vs INCOME TAX OFFICER,WARD-5, BHARUCH

ITA 643/AHD/2016[2007-08]Status: Disposed13/3/2018AY 2007-08

THE ITO, DAMAN WARD, NANI DAMAN vs M/S. AQUA PLAST, DAMAN

ITA 3018/AHD/2016[2013-14]Status: Disposed13/3/2018AY 2013-14