← All Benches
ITAT Surat Bench
5,213 judgments
SHRI RAJESH HASMUKHLAL SHAH,SURAT vs THE INCOME TAX OFFICER, WARD-3(4), SURAT
ITA 517/AHD/2015[2011-12]Status: Disposed7/6/2018AY 2011-12
SHRI RAJEEV KUMAR TULSIYAN,SURAT vs THE INCOME TAX OFFICER, WARD-5(4) NOW WARD-2(2)(4), SURAT
ITA 700/AHD/2016[2007-08]Status: Disposed5/6/2018AY 2007-08
HI CHOICE PROCESSORS PVT.LTD.,SURAT vs THE DY. CIT, CIRCLE-1, SURAT
ITA 2922/AHD/2015[2011-12]Status: Disposed5/6/2018AY 2011-12
RAJEEVKUMAR HARIPRASAD TULSIYAN,SURAT vs INCOME TAX OFFICER, SURAT
ITA 3093/AHD/2014[2008-09]Status: Disposed5/6/2018AY 2008-09
NEMLAXMI BOOK INDIA PVT. LTD.,SURAT vs THE ACIT, CIRCLE-1, SURAT
ITA 1167/AHD/2014[2009-10]Status: Disposed5/6/2018AY 2009-10
THE DCIT, CIRCLE-1, SURAT vs M/S. NEMLAXMI BOOKS INDIA PVT. LTD., SURAT
ITA 1102/AHD/2014[2009-10]Status: Disposed5/6/2018AY 2009-10
SHRI SUDEEP MAHENDRABHAI SHAH,SURAT vs THE INCOME TAX OFFICER, WARD1(3)(5), SURAT
ITA 2423/AHD/2016[2008-09]Status: Disposed28/5/2018AY 2008-09
SARAS PLYWOOD PRODUCTS PVT. LTD.,VALSAD vs THE DY.CIT, VALSAD CIRCLE, VALSAD
ITA 689/AHD/2015[2007-08]Status: Disposed28/5/2018AY 2007-08
SHRI ANANDKUMAR RAWATRAM JOSHI,SURAT vs THE INCOME TAX OFFICER, WARD-2(2), SURAT
ITA 2135/AHD/2014[2008-09]Status: Disposed15/5/2018AY 2008-09
AMIYA SACHINDRA DEY,SILVASSA vs THE INCOME TAX OFFICER, SILVASSA WARD, VAPI
ITA 3154/AHD/2016[2007-08]Status: Disposed17/4/2018AY 2007-08
KETAN LALITBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(2), SURAT
ITA 1216/AHD/2016[2012-13]Status: Disposed17/4/2018AY 2012-13
SHRI SHANKARLAL MATURAM MEENA,VAPI vs THE INCOME TAX OFFICER, WARD-3, VAPI
ITA 621/AHD/2015[2010-11]Status: Disposed17/4/2018AY 2010-11
M/S. NEEL IMPEX,SURAT vs THE INCOME TAX OFFICER, WARD-6(3), SURAT
ITA 2044/AHD/2015[2011-12]Status: Disposed17/4/2018AY 2011-12
SHREE MAHUVA PRADESH SAHAKARI KHAND UDYOG MANDLI LTD.,MAHUVA vs THE INCOME TAX OFFICER.TDS-4, SURAT
ITA 117/AHD/2015[2008-09]Status: Disposed17/4/2018AY 2008-09
SHRI BABUBHAI KURJIBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, SURAT
ITA 749/AHD/2014[2008-09]Status: Disposed17/4/2018AY 2008-09
M/S. DELUX DIAMONDS,SURAT vs THE INCOME TAX OFFICER, WARD-1(3)(1), SURAT
ITA 1396/AHD/2017[2007-08]Status: Disposed11/4/2018AY 2007-08
SHRI MOHANBHAI D. PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-9(3), SURAT
ITA 1652/AHD/2016[2003-04]Status: Disposed23/3/2018AY 2003-04
SHRI MOHANBHAI D. PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-9(3), SURAT
ITA 1651/AHD/2016[2001-02]Status: Disposed23/3/2018AY 2001-02
M/S. LAKHANI IMPEX,SURAT vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-4, SURAT
ITA 1648/AHD/2016[2003-04]Status: Disposed23/3/2018AY 2003-04
M/S. LAKHANI IMPEX,SURAT vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-4, SURAT
ITA 1647/AHD/2016[2003-04]Status: Disposed23/3/2018AY 2003-04
