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ITAT Surat Bench

5,205 judgments

BHAVYA DEVELOPERS,SURAT vs DCIT, CIRCLE-2(1)(1), SURAT

ITA 9/SRT/2026[2017-18]Status: Disposed14/10/2026AY 2017-18

DINKER MAHENDRAKUMAR PATEL,SURAT vs ITO, WARD - 3(2)(7), SURAT, SURAT

ITA 66/SRT/2026[2012-13]Status: Disposed14/10/2026AY 2012-13

PRASHANT RAMESH DANDVATE,SURAT vs ITO, WARD-2(1)(1), SURAT

ITA 970/SRT/2025[2022-23]Status: Disposed14/10/2026AY 2022-23

DOMS INDUSTRIES LTD,VALSAD vs PCIT, VALSAD

ITA 595/SRT/2025[2020-21]Status: Disposed14/10/2026AY 2020-21

SURESHKUMAR VALLABHBHAI VAGHASIYA,SURAT vs ITO, WARD-3(3)(1), SURAT

ITA 1197/SRT/2025[2013-14]Status: Disposed14/10/2026AY 2013-14

NAVANITBHAI GORDHANBHAI BHUVA,SURAT vs ITO, WARD 3(3)(1), SURAT

ITA 1195/SRT/2025[2014-15]Status: Disposed14/10/2026AY 2014-15

KARAN DILIPKUMAR PATEL L/H OF LATE LALLUBHAI JOGIBHAI PATEL,DAMAN vs DY. COMMISSIONER OF INCOME TAX, VAPI CIRCLE, VAPI

ITA 353/SRT/2024[2011-12]Status: Disposed14/10/2026AY 2011-12

RAJESHKUMAR SHAH,NAVAGAM,UDHANA vs INCOME TAX OFFICER, ADAJAN

ITA 283/SRT/2026[2022-23]Status: Disposed9/10/2026AY 2022-23

GOKULANAND PETRO FIBRES,SURAT vs SURAT.DCIT1, CIRCLE 1(1)(1),, SURAT

ITA 18/SRT/2026[2018-19]Status: Disposed9/10/2026AY 2018-19

RATILAL PATEL,ANKLESHWAR vs ITO WARD 2(2), BHARUCH

ITA 637/SRT/2025[2015-16]Status: Disposed9/10/2026AY 2015-16

SHRI NA vs ARI KHEDUT SAHKARI SOCIETY LTD.,NAVSARIVS.ACIT , NAVSARI CIRCLE, NAVSARI

ITA 362/SRT/2025[2016-17]Status: Disposed9/10/2026AY 2016-17

DCIT, CIRCLE-1(3), SURAT, ADAJAN vs MAHENDRAKUMAR VARJANGBHAI JILARIA, AMBIKA NAGAR SOCITY

ITA 777/SRT/2023[2017-18]Status: Disposed9/10/2026AY 2017-18

THE GUJARAT HOUSING UMARWADA URBAN CO. OP. CREDIT SOCIETY LIMITED,SURAT vs DCIT, CIRCLE-1(1)(1), SURAT

ITA 46/SRT/2026[2017-18]Status: Disposed7/10/2026AY 2017-18

THE GUJARAT HOUSING UMARWADA URBAN CO. OP. CREDIT SOCIETY LIMITED,SURAT vs DCIT, CIRCLE-1(1)(1), SURAT

ITA 45/SRT/2026[2014-15]Status: Disposed7/10/2026AY 2014-15

GRIM TECH PROJECTS INDIA PRIVATE LIMITED ,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), SURAT, AAYAKAR BHAVAN, MAJURA GATE, SURAT

ITA 968/SRT/2025[2012-13]Status: Disposed7/10/2026AY 2012-13

ANURAGRAIJI VALLABHRAIJI GOSWAI,SURAT vs INCOME TAX OFFICER, WARD-2(2)(1), SURAT

ITA 643/SRT/2024[2008-09]Status: Disposed7/10/2026AY 2008-09

INDRAKUMAR SUKLA,SILVASSA vs ITO, SILVASSA WARD, SILVASSA

ITA 34/SRT/2026[2020-21]Status: Disposed6/10/2026AY 2020-21

PRAMILA SATYANARAYAN BHANDARI,SURAT vs DCIT, CIRCLE-1(3), SURAT

ITA 22/SRT/2026[2014-15]Status: Disposed6/10/2026AY 2014-15

PRAMILA SATYANARAYAN BHANDARI,SURAT vs DCIT, CIRCLE-1(3), SURAT

ITA 21/SRT/2026[2013-14]Status: Disposed6/10/2026AY 2013-14

SHREE SIDDHIVINAYK CHARITABLE TRUST JIYAV,SURAT vs CIT (EXEMPTION), AHMEDABAD

ITA 976/SRT/2025[2025-26]Status: Disposed6/10/2026AY 2025-26