← All Benches
ITAT Surat Bench
5,205 judgments
LALITADEVI DEEPCHAND JAIN,SURAT vs INCOME TAX DEPARTMENT - COMMISSIONER, SURAT
ITA 889/SRT/2025[2018-19]Status: Disposed6/10/2026AY 2018-19
MUKUND TULSIDAS JARIWALA,SURAT vs DCIT CIRCLE 1(1)(1) , SURAT
ITA 755/SRT/2025[2013-14]Status: Disposed6/10/2026AY 2013-14
NAYAN CHETNA SHASAN LABDHI SEVA TRUST,SURAT vs ITO, WARD 2(2)(1), SURAT
ITA 1207/SRT/2025[2020-21]Status: Disposed6/10/2026AY 2020-21
ISHVARBHAI BHAGABHAI PATEL,SURAT vs THE ACIT, CIRCLE-2(1)(1), SURAT
ITA 6/SRT/2026[2015-16]Status: Disposed1/10/2026AY 2015-16
HARSHALI LAVISHKUMAR JAIN,SURAT vs ITO, WARD-1(2)(1), SURAT
ITA 1463/SRT/2025[2017-18]Status: Disposed1/10/2026AY 2017-18
SALASAR DIAM PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER 2(1)(3), SURAT, SURAT
ITA 1312/SRT/2025[2010-11]Status: Disposed1/10/2026AY 2010-11
NAVANITBHAI GORDHANBHAI BHUVA,SURAT vs ITO, WARD 3(3)(1), SURAT
ITA 1194/SRT/2025[2014-15]Status: Disposed1/10/2026AY 2014-15
NAVANITBHAI GORDHANBHAI BHUVA,SURAT vs ITO, WARD 3(3)(1), SURAT
ITA 1193/SRT/2025[2014-15]Status: Disposed1/10/2026AY 2014-15
MORLIDHAR B VAMDOTE,BARDOLI vs ITO, WARD-1, BARDOLI
ITA 1174/SRT/2025[2017-18]Status: Disposed1/10/2026AY 2017-18
MALINI SATISH PAREKH,SURAT vs ITO, WARD 2(3), SURAT
ITA 900/SRT/2024[2013-14]Status: Disposed1/10/2026AY 2013-14
D R CORPORATION,SURAT vs ACIT, CIRCLE 1(2), SURAT, SURAT
ITA 265/SRT/2024[2013-14]Status: Disposed1/10/2026AY 2013-14
D R ASSOCIATES,SURAT vs ACIT, CIRCLE 1(2), SURAT, SURAT
ITA 264/SRT/2024[2013-14]Status: Disposed1/10/2026AY 2013-14
ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT, SURAT vs SHRI JAYANTIBHAI VIRJIBHAI BABARIYA, SURAT
WTA 2/SRT/2025[2015-16]Status: Disposed30/9/2026AY 2015-16
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT, SURAT vs SHRI JAYANTIBHAI VIRJIBHAI BABARIYA, SURAT
WTA 1/SRT/2025[2014-15]Status: Disposed30/9/2026AY 2014-15
HASUMATIBEN HARKISHANBHAI PARMAR,SURAT vs ITO, WARD-2(3)(2), SURAT
ITA 1467/SRT/2025[2015-16]Status: Disposed30/9/2026AY 2015-16
PATSON FOODS INDIA PVT LTD.,NA vs ARIVS.PRINCIPAL COMMISSIONER OF INCOME TAX, VALSAD
ITA 157/SRT/2026[2022-23]Status: Disposed30/9/2026AY 2022-23
VANITA VISHRAM EDUCATION TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 195/SRT/2026[NA]Status: Disposed29/9/2026
BHAMA SHAH SARSWATI SHISHU VIDYA MANDIR, BARHI,BARHI vs ITO, EXEMPTION WARD, HAZARIBAGH, HAZARIBAGH
ITA 344/RAN/2026[2016-17]Status: Disposed29/9/2026AY 2016-17
RENU KUMARI,ECC FLAT vs ITO WARD 1(1), JAMSHEDPUR
ITA 19/RAN/2026[2018-2019]Status: Disposed29/9/2026AY 2018-2019
DHANESHWAR MANDAL,ADITYAPUR vs ITO WARD 3(1), OFFICE ROAD
ITA 131/RAN/2026[2018-19]Status: Disposed29/9/2026AY 2018-19