← All Benches
ITAT Surat Bench
5,213 judgments
THE ITO, WARD-5(4), SURAT vs SHRI SNEHALKUMAR J. SHAH, SURAT
ITA 338/AHD/2014[2009-10]Status: Disposed5/7/2018AY 2009-10
ASSTT. COMMISSIONER OF INCOME TAX, NA
ITA 2633/AHD/2014[2010-11]Status: Disposed5/7/2018AY 2010-11
M/S. SAHAJANAND MEDICAL TECHNOLOGIES PVT. LTD.,SURAT vs THE ACIT, CIRCLE-4, SURAT
ITA 2175/AHD/2014[2009-10]Status: Disposed5/7/2018AY 2009-10
DR. MAHESH RUDARJI DESAI,SURAT vs THE DY.CIT, CIRCLE-2, SURAT
ITA 1618/AHD/2014[2009-10]Status: Disposed5/7/2018AY 2009-10
THE UDHNA UDYOGNAGAR SAHAKARI SANGH LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-2(1), SURAT
ITA 4/AHD/2014[2006-07]Status: Disposed26/6/2018AY 2006-07
THE UDHNA UDYOGNAGAR SAHAKARI SANGH LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-2(1), SURAT
ITA 3/AHD/2014[2005-06]Status: Disposed26/6/2018AY 2005-06
THE DY. CIT, CIRCLE-1, SURAT vs M/S. COLOURTEX INDUSTRIES LTD., SURAT
ITA 2109/AHD/2014[2010-11]Status: Disposed26/6/2018AY 2010-11
THE ITO, WARD - 3(2)(2), SURAT vs SHRI POPATBHAI RANCHHODBHAI BHADANI, SURAT
ITA 585/AHD/2016[2011-12]Status: Disposed22/6/2018AY 2011-12
THE ACIT, CIRCLE-6, SURAT vs BARDOLI VIBHAG GRAM VIKAS CO.OP.CREDIT SOCIETY LTD., SURAT
ITA 2582/AHD/2014[2010-11]Status: Disposed22/6/2018AY 2010-11
VIMALBHAI HARIBHAI PATEL,SURAT vs DCIT, CENTRAL CIRCLE-4, SURAT
ITA 78/SRT/2018[2008-09]Status: Disposed21/6/2018AY 2008-09
VIMALBHAI HARIBHAI PATEL,SURAT vs DCIT, CENTRAL CIRCLE-4, SURAT
ITA 48/SRT/2018[2014-15]Status: Disposed21/6/2018AY 2014-15
VIMALBHAI HARIBHAI PATEL,SURAT vs DCIT, CENTRAL CIRCLE-4, SURAT
ITA 47/SRT/2018[2008-09]Status: Disposed21/6/2018AY 2008-09
SHRI DIPAKBHAI D. PATEL,NA
ITA 1043/AHD/2015[2010-11]Status: Disposed21/6/2018AY 2010-11
SHRI VIJAY KUMAR ROSHAN,SILVASSA vs THE INCOME TAX OFFICER, SILVASSA WARD, VAPI
ITA 3153/AHD/2016[2007-08]Status: Disposed20/6/2018AY 2007-08
THE ITO, WARD-1, NA vs ARI, NAVSARI
ITA 3027/AHD/2016[2012-13]Status: Disposed20/6/2018AY 2012-13
SIGMA INSTITUTE OF TECHNOLOGY AND ENGINEERING,VADODARA vs THE PR.CIT, CENTRAL, SURAT
ITA 67/AHD/2016[-]Status: Disposed18/6/2018
SHREE PARISHRAM EDUCATION & MEDICAL CHARITABLE TRUST,VADODARA vs THE PR. CIT(CENTRAL), SURAT
ITA 610/AHD/2016[NA]Status: Disposed18/6/2018
SMT. MANISHABEN RAKESHBHAI NAIK,NA
ITA 886/AHD/2015[2010-11]Status: Disposed18/6/2018AY 2010-11
SHRI SHASHIKUMAR S. MISHRA,BHARUCH vs THE DY.CIT, BHARUCH CIRCLE, BHARUCH
ITA 2769/AHD/2014[2011-12]Status: Disposed18/6/2018AY 2011-12
KANUBHAI M. PATEL,VAPI vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE, VAPI
ITA 2094/AHD/2016[2012-13]Status: Disposed7/6/2018AY 2012-13