← All Benches
ITAT Surat Bench
5,213 judgments
THE ACIT, CIRCLE-6, SURAT vs M/S. KAMDHENU CORPORATION, SURAT
ITA 1846/AHD/2012[2009-10]Status: Disposed9/8/2018AY 2009-10
THE ITO,VAPI WARD-2, VAPI vs SARAKHATUN MOHAMEDHANIF BOGA, VAPI
ITA 1531/AHD/2012[2009-10]Status: Disposed9/8/2018AY 2009-10
KADODARA POWER PVT.LTD.,SURAT vs THE ACIT.,CIRCLE-1, SURAT
ITA 143/AHD/2016[2006-07]Status: Disposed2/8/2018AY 2006-07
THE ADDL. VAPI RANGE, VAPI vs M/S. HAMILTON HOUSEWARES VT..LTD., SILVASSA
ITA 1264/AHD/2015[2011-12]Status: Disposed2/8/2018AY 2011-12
SHRI NIRAV ASHOK SHAH,SURAT vs THE INCOME TAX OFFICER,WARD-3(3), SURAT
ITA 569/AHD/2014[2007-08]Status: Disposed2/8/2018AY 2007-08
THE ITO, WARD- 7(2), SURAT vs M/S. JAGDISHCHANDRA B. BHOGAWALA, HUF, SURAT
ITA 2648/AHD/2014[2010-11]Status: Disposed2/8/2018AY 2010-11
THE INSTITUTE OF CIVIL ENGINEERS AND ARCHITECTS,SURAT vs THE ACIT, CIRCLE-3, SURAT
ITA 1691/AHD/2014[2010-11]Status: Disposed1/8/2018AY 2010-11
ITO, VAPI WARD-1, VAPI vs SMT. BANUBIBI SARWAR MOHID, MUMBAI
ITA 3473/AHD/2016[2011-12]Status: Disposed25/7/2018AY 2011-12
SHYAM CORPORATION,SURAT vs THE DY. CIT, CIRCLE-2(3), SURAT
ITA 123/AHD/2016[2012-13]Status: Disposed25/7/2018AY 2012-13
THE ACIT, CIRCLE-1(2), SURAT vs M/S. SHIV KRISHNA EXPORTS, SURAT
ITA 3220/AHD/2015[2012-13]Status: Disposed25/7/2018AY 2012-13
SHRI VIJAYBHANSINGH LALLUSINGH RAJPUT,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(4), SURAT
ITA 2990/AHD/2015[2011-12]Status: Disposed25/7/2018AY 2011-12
SHREE TAPESHWAR HANUMANJI BAJARANG CHARITY TRUST,UMBERGAM vs THE CIT, VALSAD
ITA 3503/AHD/2014[2014-15]Status: Disposed25/7/2018AY 2014-15
SHRI ASHWINBHAI B.POKIA,SURAT vs THE ACIT.CIRCLE-9, SURAT
ITA 1011/AHD/2014[2004-05]Status: Disposed25/7/2018AY 2004-05
M/S. RADHE FULD,VADODARA vs THE INCOME TAX OFFICER, WARD-1, SURAT
ITA 433/AHD/2017[2009-10]Status: Disposed13/7/2018AY 2009-10
THE DCIT, CENTRAL CIRCLE 3, SURAT vs M/S. A.N. LUBRICANT, SURAT
ITA 591/AHD/2016[2013-14]Status: Disposed13/7/2018AY 2013-14
M/S.ECOPLAST LTD.,VALSAD vs DY.CMMISSIONER OF INCOME TAX,VALSAD RENGE, VALSAD
ITA 943/AHD/2016[2012-13]Status: Disposed5/7/2018AY 2012-13
THE ACIT, CIRCLE-6, SURAT vs SHRI AJAY DHANSUKHBHAI PATEL, SURAT
ITA 290/AHD/2016[2011-12]Status: Disposed5/7/2018AY 2011-12
SHRI GUFRAN AHMED CHAUDHARI,VALSAD vs THE INCOME TAX OFFICER, VAPI WARD-1, VAPI
ITA 2613/AHD/2015[2011-12]Status: Disposed5/7/2018AY 2011-12
SHRI GAURANGBHAI V. SOJITRA (HUF),SURAT vs THE INCOME TAX OFFICER, WARD-6(2), SURAT
ITA 1865/AHD/2015[2011-12]Status: Disposed5/7/2018AY 2011-12
M/S. SAHAJANAND MEDICAL TECHNOLOGIES PVT. LTD.,SURAT vs THE ACIT, CIRCLE-4, SURAT
ITA 1576/AHD/2015[2010-11]Status: Disposed5/7/2018AY 2010-11
