← All Benches

ITAT Surat Bench

5,213 judgments

THE ITO, WARD-5(4). NOW WARD-2(2)(4), SURAT vs M/S. SWASTIK ENTERPRISES, SURAT

ITA 2576/AHD/2015[2010-11]Status: Disposed22/8/2018AY 2010-11

ITO, WARD-6(2), SURAT vs HARSHADBHAI V.PATEL, SURAT

ITA 3477/AHD/2014[2011-12]Status: Disposed22/8/2018AY 2011-12

THE ACIT, CIRCLE-2(3), SURAT vs THE AGRICULTURE PRODUCE MARKET COMMITTEE, SURAT

ITA 3305/AHD/2014[2003-04]Status: Disposed22/8/2018AY 2003-04

M/S. GUJARAT CHEMICAL PORT TERMINAL COMPANY LTD.,BHARUCH vs THE DY.CIT, CIRCLE-1(1), BARODA

ITA 2660/AHD/2014[2008-09]Status: Disposed22/8/2018AY 2008-09

M/S. GUJARAT CHEMICAL PORT TERMINAL COMPANY LTD.,BHARUCH vs THE DY.CIT, CIRCLE-1(1), BARODA

ITA 2659/AHD/2014[2007-08]Status: Disposed22/8/2018AY 2007-08

SHRI AMITKUMAR MATHURDAS KANERIA,SURAT vs THE INCOME TAX OFFICER, WARD -1(3), SURAT

ITA 2663/AHD/2015[2011-12]Status: Disposed16/8/2018AY 2011-12

SHRI AMITKUMAR MATHURDAS KANERIA,SURAT vs THE INCOME TAX OFFICER, WARD -3(3), SURAT

ITA 2031/AHD/2015[2010-11]Status: Disposed16/8/2018AY 2010-11

SMT. JULLIE AMIT KANERIA,SURAT vs THE INCOME TAX OFFICER, WARD -3(3), SURAT

ITA 2030/AHD/2015[2010-11]Status: Disposed16/8/2018AY 2010-11

SMT. JAYABEN MATHURDAS KANERIA,SURAT vs THE INCOME TAX OFFICER, WARD -1(3), SURAT

ITA 2029/AHD/2015[2011-12]Status: Disposed16/8/2018AY 2011-12

SMT. JAYABEN MATHURDAS KANERIA,SURAT vs THE THE INCOME TAX OFFICER, WARD -1(3), SURAT

ITA 1545/AHD/2015[2010-11]Status: Disposed16/8/2018AY 2010-11

SHRI PINKESH B. BALAJIWALA,SURAT vs THE DY.CIT., CIRCLE-3(2), SURAT

ITA 3036/AHD/2016[2012-13]Status: Disposed10/8/2018AY 2012-13

SHRI BALKRISHNA M. GOSWAMI,SURAT vs THE INCOME TAX OFFICER, WARD-3(2)(1), SURAT

ITA 736/AHD/2015[2006-07]Status: Disposed10/8/2018AY 2006-07

THE DCIT, CIRCLE-1, SURAT vs M/S. GUJARAT JHM HOTELS LTD., SURAT

ITA 1289/AHD/2015[2004-05]Status: Disposed10/8/2018AY 2004-05

SHRI MEHUL ROHITKUMAR BHARTIA,VALSAD vs THE INCOME TAX OFFICER, WARD-2, VAPI

ITA 1040/AHD/2015[2006-07]Status: Disposed10/8/2018AY 2006-07

THE ITO, WARD-1(1), SURAT vs M/S. AKHIL SHIP BREAKERS PVT. LTD., SURAT

ITA 2508/AHD/2014[2010-11]Status: Disposed10/8/2018AY 2010-11

SHRI CHANDUBHAI HARIBHAI VAGHASIA,SURAT vs THE DY.CIT.,CIRCLE-9, SURAT

ITA 1154/AHD/2013[2008-09]Status: Disposed10/8/2018AY 2008-09

THE DY.COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-4, SURAT vs SHRI AKBAR HANIF KHODIA, SURAT

ITA 867/AHD/2016[2011-12]Status: Disposed9/8/2018AY 2011-12

SMT. JULLIE AMIT KANERIA,SURAT vs THE INCOME TAX OFFICER, WARD -1(3)(7), SURAT

ITA 782/AHD/2016[2010-11]Status: Disposed9/8/2018AY 2010-11

THE ITO, WARD-3, NA

ITA 2929/AHD/2015[2006-07]Status: Disposed9/8/2018AY 2006-07

GAUTAM INDUSTRIAL CORPORATION,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(4), SURAT

ITA 2852/AHD/2015[2011-12]Status: Disposed9/8/2018AY 2011-12