SMT. JULLIE AMIT KANERIA,SURAT vs. THE INCOME TAX OFFICER, WARD -1(3)(7), SURAT

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ITA 782/AHD/2016Status: DisposedITAT Surat09 August 2018AY 2010-112 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

The assessee filed an application seeking permission to withdraw the appeal. The Tribunal accepted the assessee's request for withdrawal.

What were the facts?

The assessee filed an appeal against the order of the CIT(A) for Assessment Year 2010-11. The appeal arose from an order passed by the Income Tax Officer under section 143(3).

What were the issues?

The primary issue was the assessee's request to withdraw the appeal filed against the lower authorities' orders.

Which sections of the Income-tax Act were involved?

Section 143(3)

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, SURAT BENCH, SURAT

Before: SHRI C.M.GARG & SHRI O.P.MEENA

Hearing: 09.08.2018

आदेश /O R D E R PER O. P. MEENA, ACCOUTANT MEMBER: 1. This appeal filed by the Assessee is directed against the order of learned Commissioner of Income tax (Appeals)-II, Surat (in short “the CIT (A)”) dated 03.02.2016 pertaining to Assessment Year 2010-11, which in turn has arisen from the order passed by the Income Tax Officer, Ward-3(3), Surat (in short “the AO”) dated 30.03.2013 under section 143(3) of Income Tax Act,1961 (in short ‘the Act’).

Smt.Jullie Amit Kaneria Vs. ITO, Ward-1(3)(7)/I.T.A. No.782/Ahd/2016/SRT/A.Y.:2013-14 Page 2 of 2

2.

At the outset, the assessee has filed an application vide letter dated 30.07.2018 seeking permission to withdraw the above appeal. After considering the facts, the request of the assessee is accepted for which the ld.Senior Departmental Representative had also has no objection. 3. In view of this, the appeal is treated as dismissed as withdrawn. The order pronounced in the open Court on 09-08-2018. 4.

Sd/- Sd/- (सी.एम.गग� /C.M. GARG) (ओ.पी.मीना/O.P.MEENA) �याियकसद�यतथा/JUDICIAL MEMBER लेखासद�यकेसम� /ACCOUNTANT MEMBER सुरत/ Surat, �दनांक Dated: 9th Aug, 2018/S.Gangadhara Rao, Sr.PS Copy of order sent to- Assessee/AO/Pr. CIT/ CIT (A)/ ITAT (DR)/Guard file of ITAT. By order / / TRUE COPY / / Assistant Registrar, Surat

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