← All Benches
ITAT Surat Bench
5,213 judgments
SHRI BIRENDRAKUMAR D. AGARWAL,SURAT vs THE INCOME TAX OFFICER, WARD,3(3), SURAT
ITA 1660/AHD/2013[2009-10]Status: Disposed8/10/2018AY 2009-10
THE ACIT, CENTRAL CIRCLE-3, SURAT vs M/S. PATDI COMMERCIAL & INVESTMENT LTD., SURAT
ITA 1815/AHD/2014[2011-12]Status: Disposed5/10/2018AY 2011-12
THE ACIT, CENTRAL CIRCLE-3, SURAT vs SHRI VINOD J. PATEL, SURAT
ITA 1811/AHD/2014[2011-12]Status: Disposed5/10/2018AY 2011-12
THE ACIT, CENTRAL CIRCLE-3, SURAT vs M/S. KRISH CORPORATION, SURAT
ITA 1810/AHD/2014[2011-12]Status: Disposed5/10/2018AY 2011-12
THE DCIT, CIRCLE-2, SURAT vs MARUTI HARDWARE, SURAT
ITA 148/AHD/2013[2009-10]Status: Disposed5/10/2018AY 2009-10
M/S KAMAL RAYON PVT. LTD.,SURAT vs ITO, WARD 1(1)(3), SURAT
ITA 161/SRT/2018[2012-13]Status: Disposed3/10/2018AY 2012-13
THE DCIT, CENTRAL CIRCLE-2, SURAT vs M/S. M.D. INFRA DEVELOPERS, SURAT
ITA 3092/AHD/2016[2011-12]Status: Disposed3/10/2018AY 2011-12
SANDHYA DYES & CHEMICALS,UMBERGAM vs THE ADDL.CIT, VAPI RANGE, VAPI
ITA 3225/AHD/2015[2011-12]Status: Disposed3/10/2018AY 2011-12
KSHITIJ MARINE SERVICES PVT. LTD.,SURAT vs THE CIT-2, SURAT
ITA 1213/AHD/2015[2010-11]Status: Disposed3/10/2018AY 2010-11
THE ACIT, VAPI CIRCLE, VAPI vs M/S. AUTO TUF SAFETY GLASS, NANI DAMAN
ITA 1539/AHD/2013[2009-10]Status: Disposed3/10/2018AY 2009-10
BEGUMPURA NAGRIK DHIRAN SAHAKARI MANDLI LTD.,SURAT vs THE DY.CIT, CIRCLE-2(2), SURAT
ITA 2799/AHD/2015[2012-13]Status: Disposed3/10/2018AY 2012-13
ITO,SILVASSA WARD, VAPI vs M/S. BARODA PACKAGING, SILVASSA
ITA 1302/AHD/2015[2010-11]Status: Disposed3/10/2018AY 2010-11
MITALI CREATION PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-1(3), NOW WARD-1(1)(3), SURAT
ITA 2121/AHD/2015[2012-13]Status: Disposed24/8/2018AY 2012-13
ITO, NA
ITA 1836/AHD/2015[2011-12]Status: Disposed24/8/2018AY 2011-12
M/S. PARV CORPORATION,SURAT vs THE INCOME TAX OFFICER, WARD-2(4), SURAT
ITA 1697/AHD/2011[2007-08]Status: Disposed24/8/2018AY 2007-08
SHRI KALIDAS BHANABHAI PATEL,VAPI vs INCOME TAX OFFICER, WARD-2, VAPI
ITA 834/AHD/2016[2008-09]Status: Disposed22/8/2018AY 2008-09
UMAPATI SYNTHETICS PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-4(4) ( NEW WARD-2(1)(4)), SURAT
ITA 493/AHD/2016[2009-10]Status: Disposed22/8/2018AY 2009-10
M/S. GUJARAT CHEMICAL PORT TERMINAL COMPANY LTD.,BHARUCH vs THE DY.CIT, CIRCLE-1(1), BARODA
ITA 2658/AHD/2014[2006-07]Status: Disposed22/8/2018AY 2006-07
THE ACIT, CIRCLE-4, SURAT vs M/S. VICTOR SILK MILLS PVT.LTD., SURAT
ITA 929/AHD/2013[2009-10]Status: Disposed22/8/2018AY 2009-10
THE ACIT, CIRCLE-7, SURAT vs M/S. C.B. SURATWALA & SONS, SURAT
ITA 1515/AHD/2012[2004-05]Status: Disposed22/8/2018AY 2004-05