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M/S. JIGISHA CORPORATION,SURAT vs THE DY.COMMISSIONER OF INCOME TAX,TDS, RANGE,, SURAT | BharatTax
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M/S. JIGISHA CORPORATION,SURAT vs. THE DY.COMMISSIONER OF INCOME TAX,TDS, RANGE,, SURAT
M/S. JIGISHA CORPORATION,SURAT vs. THE DY.COMMISSIONER OF INCOME TAX,TDS, RANGE,, SURAT
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ITA 2575/AHD/2015
Status: Disposed
ITAT Surat
23 January 2018
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