← All Benches
ITAT Surat Bench
5,213 judgments
M/S. GLOBE TEXTILES,SURAT vs THE INCOME TAX OFFICER, WARD-2(1), NOW RE-DESIGNATED AS INCOME TAX OFFICER, WARD 1(2)(6), SURAT
ITA 1227/AHD/2016[2011-12]Status: Disposed14/12/2018AY 2011-12
THE DCIT, CIRCLE-3, SURAT vs M/S. SHYAM CORPORATION, SURAT
ITA 571/AHD/2012[2008-09]Status: Disposed14/12/2018AY 2008-09
THE DCIT, CENTRAL CIRCLE-3, SURAT vs SHRI MEHUL T. DESAI, SURAT
ITA 350/AHD/2017[2014-15]Status: Disposed13/12/2018AY 2014-15
SHRI GAUTAM R. DESAI,VALSAD vs THE PR. CIT, VALSAD
ITA 885/AHD/2017[2009-10]Status: Disposed11/12/2018AY 2009-10
SHRI GAUTAM R. DESAI,VALSAD vs THE PR. CIT, VALSAD
ITA 884/AHD/2017[2008-09]Status: Disposed11/12/2018AY 2008-09
SHRI GAUTAM R. DESAI,VALSAD vs THE PR. CIT, VALSAD
ITA 883/AHD/2017[2007-08]Status: Disposed11/12/2018AY 2007-08
THE ITO, WARD-2(3)(8), SURAT vs SHRI SHAKTI G. KARNAWAT, SURAT
ITA 1504/AHD/2017[2007-08]Status: Disposed7/12/2018AY 2007-08
SHRI SHAKTI G. KARNAWAT,SURAT vs THE INCOME TAX OFFICER, WARD-3(1)(1), SURAT
ITA 1381/AHD/2017[2007-08]Status: Disposed7/12/2018AY 2007-08
SHANTABA & BHIKHUBHAI PARBHOO FOUNDATION,NA
ITA 2890/AHD/2016[-]Status: Disposed7/12/2018
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT vs M/S. ABC CORPORATION, SURAT
ITA 1575/AHD/2016[2012-13]Status: Disposed27/11/2018AY 2012-13
THE ITO, WARD-2(1)(1), SURAT vs SHRI DAYALBHAI GOVINDBHAI AHIR, SURAT
ITA 3326/AHD/2014[2007-08]Status: Disposed27/11/2018AY 2007-08
THE ITO, WARD-2(1)(1), SURAT vs SHRI DAYALBHAI GOVINDBHAI AHIR (HUF), SURAT
ITA 3325/AHD/2014[2007-08]Status: Disposed27/11/2018AY 2007-08
THE ITO, WARD-2(1)(1), SURAT vs SHRI NANUBHAI GOVINDBHAI AHIR (HUF), SURAT
ITA 3324/AHD/2014[2007-08]Status: Disposed27/11/2018AY 2007-08
M/S. COMET CARS SALES AND SERVICES,SURAT vs THE DY.CIT, TDS RANGE, SURAT
ITA 1930/AHD/2015[2013-14 ( Qtr. 2,3 & 4 )]Status: Disposed20/11/2018
THE ITO-WARD-2(2)(5), SURAT vs SHRI NAREN S BURADE,
ITA 1126/AHD/2016[2011-12]Status: Disposed16/11/2018AY 2011-12
MARUTI DEVELOPERS,SURAT vs THE INCOME TAX OFFICER,WARD-9(3), SURAT
ITA 1018/AHD/2015[2002-03]Status: Disposed16/11/2018AY 2002-03
MARUTI DEVELOPERS,SURAT vs THE INCOME TAX OFFICER,WARD-9(3), SURAT
ITA 1017/AHD/2015[2001-02]Status: Disposed16/11/2018AY 2001-02
CHATURBHAI NANUBHAI DUDHAT,ANKLESHWAR vs THE INCOME TAX OFFICER, WARD-4, BHARUCH
ITA 953/AHD/2014[2005-06]Status: Disposed16/11/2018AY 2005-06
CHATURBHAI NANUBHAI DUDHAT,ANKLESHWAR vs THE INCOME TAX OFFICER, WARD-4, BHARUCH
ITA 952/AHD/2014[2004-05]Status: Disposed16/11/2018AY 2004-05
CHANDRESHBHAI ANANDBHAI DEVANI,ANKLESHWAR vs THE DY.CIT, BHARUCH CIRCLE, BHARUCH
ITA 951/AHD/2014[2005-06]Status: Disposed16/11/2018AY 2005-06