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ITAT Surat Bench

5,213 judgments

SHRI ASHFAQ HAJI YUSUF NOORANI,SURAT vs THE ACIT, CIRCLE-5, SURAT

ITA 407/AHD/2016[2011-12]Status: Disposed18/1/2019AY 2011-12

THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs M/S. HAPPY HOME CORPORATION, SURAT

ITA 715/AHD/2017[2013-14]Status: Disposed15/1/2019AY 2013-14

THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs M/S. HAPPY HOME CORPORATION, SURAT

ITA 1991/AHD/2016[2012-13]Status: Disposed15/1/2019AY 2012-13

LAXMI DEVI MOHATA,SURAT vs INCOME TAX OFFICER WARD-1(2)(3), SURAT

ITA 455/SRT/2018[2014-15]Status: Disposed11/1/2019AY 2014-15

NITESH BHAGCHAND JAIN,SURAT vs ACIT, CIR.-1(2), SURAT

ITA 449/SRT/2018[2014-15]Status: Disposed11/1/2019AY 2014-15

LAXMI NARAYAN TEMPLE,VALSAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD

ITA 434/SRT/2018[0]Status: Disposed11/1/2019

P.P. SAVANI KNOWLEDGE CITY,SURAT vs THE C.I.T. (EXEMPTIONS), AHMEDABAD

ITA 818/AHD/2017[2016-17]Status: Disposed11/1/2019AY 2016-17

SANTOSHSINGH HUKUMSINGH KARNAWAT,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(8), SURAT

ITA 23/AHD/2017[2012-13]Status: Disposed11/1/2019AY 2012-13

HARSH MAHENDRA SHAH,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(2), SURAT

ITA 3400/AHD/2016[2013-14]Status: Disposed11/1/2019AY 2013-14

M/S. ALPESH BABUBHAI PANCHAL,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(1), SURAT

ITA 2078/AHD/2016[2007-08]Status: Disposed11/1/2019AY 2007-08

WINTEX MILLS PVT.LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-4(4), SURAT

ITA 622/AHD/2015[2010-11]Status: Disposed11/1/2019AY 2010-11

SHRI DILIP OOMMEN,SURAT vs THE ACIT, CIRCLE-7, SURAT

ITA 530/AHD/2015[2010-11]Status: Disposed11/1/2019AY 2010-11

SMT. HAFISA A. KHALIQUE KOTHIWALA LEGAL HEIR OF ABDULKHALIQUE G. KOTHIWALA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3, BHARUCH

ITA 2939/AHD/2015[2010-11]Status: Disposed11/1/2019AY 2010-11

SHRI PRAVINBHAI GHUSABHAI SINGALA,SURAT vs INCOME TAX OFFICER WARD-3(1)(1), SURAT

ITA 739/SRT/2018[2013-14]Status: Disposed4/1/2019AY 2013-14

GEMALSINGH MOHANSINGH SOLANKI,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(2), SURAT

ITA 620/SRT/2018[2009-10]Status: Disposed4/1/2019AY 2009-10

M/S AINA CONSTRUCTION,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(3), SURAT

ITA 476/SRT/2018[2013-14]Status: Disposed4/1/2019AY 2013-14

JAGMOHAM RAMJIDAS MALHOTRA,SURAT vs INCOME TAX OFFICER WARD -1(3)(2), SURAT

ITA 456/SRT/2018[2014-15]Status: Disposed4/1/2019AY 2014-15

LATE MANISHBHAI NAGINDAS GAJJAR,SURAT vs THE INCOME TAX OFFICER, WARD-6(3), SURAT

ITA 1335/AHD/2016[2011-12]Status: Disposed18/12/2018AY 2011-12

SHRI JAIPRAKASH KHANCHAND ASWANI,SURAT vs THE ADDL.CIT, RANGE-2, SURAT

ITA 2237/AHD/2015[2011-12]Status: Disposed18/12/2018AY 2011-12

M/S. RUCHI EXPORTS,SURAT vs INCOME TAX OFFICER, WARD -3(3)(4), SURAT

ITA 104/SRT/2018[2007-08]Status: Disposed14/12/2018AY 2007-08