← All Benches
ITAT Surat Bench
5,213 judgments
THE DCIT, CIRCLE-3, SURAT vs M/S. MILESTONE BUILDERS, SURAT
ITA 2963/AHD/2016[2013-14]Status: Disposed25/1/2019AY 2013-14
THE DCIT, CENTRAL CIRCLE-3, SURAT vs M/S. MILESTONE CONSTRUCTION, SURAT
ITA 2962/AHD/2016[2013-14]Status: Disposed25/1/2019AY 2013-14
THE DCIT, CENTRAL CIRCLE-3, SURAT vs M/S. MILESTONE DEVELOPERS, SURAT
ITA 2961/AHD/2016[2013-14]Status: Disposed25/1/2019AY 2013-14
THE ITO, WARD-2(1)(4), SURAT vs M/S. VISHWAS HITECH INFRA PROJECT PVT. LTD., SURAT
ITA 2615/AHD/2016[2013-14]Status: Disposed25/1/2019AY 2013-14
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT vs M/S. VISHWAS CORPORATION, SURAT
ITA 2614/AHD/2016[2013-14]Status: Disposed25/1/2019AY 2013-14
THE ITO, WARD-2(3)(4), SURAT vs M/S. VISHWAS DEVELOPERS, SURAT
ITA 2613/AHD/2016[2013-14]Status: Disposed25/1/2019AY 2013-14
THE ITO, WARD-2(3)(1), SURAT vs M/S. ANUPAM INFRASTRUCTURE, SURAT
ITA 2340/AHD/2016[2013-14]Status: Disposed25/1/2019AY 2013-14
THE ITO, WARD-2(3)(3), SURAT vs M/S. PNG DEVELOPERS, SURAT
ITA 2339/AHD/2016[2013-14]Status: Disposed25/1/2019AY 2013-14
THE ITO, WARD-2(3)(4), SURAT vs M/S. SHREE GOKUL DEVELOPERS, SURAT
ITA 2338/AHD/2016[2013-14]Status: Disposed25/1/2019AY 2013-14
THE ITO, WARD-2(3)(4), SURAT vs M/S. SHREE DEVELOPERS, SURAT
ITA 2337/AHD/2016[2013-14]Status: Disposed25/1/2019AY 2013-14
THE ITO, WARD-1, BARDOLI vs M/S. GIRIRAJ DEVELOPERS, SURAT
ITA 2335/AHD/2016[2013-14]Status: Disposed25/1/2019AY 2013-14
THE DCIT, CENTRAL CIRCLE-4, SURAT vs SAI VIHAR CORPORATION, SURAT
ITA 2329/AHD/2016[2013-14]Status: Disposed25/1/2019AY 2013-14
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT vs M/S. AASTHA ENTERPRISE, SURAT
ITA 2089/AHD/2016[2013-14]Status: Disposed25/1/2019AY 2013-14
THE ITO, WARD-2(3)(1), SURAT vs M/S. AASTHA ECO HOMES, SURAT
ITA 2088/AHD/2016[2013-14]Status: Disposed25/1/2019AY 2013-14
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT vs M/S. AASTHA CORPORATION, SURAT
ITA 2087/AHD/2016[2013-14]Status: Disposed25/1/2019AY 2013-14
THE ITO, WARD-2(3)(1), SURAT vs M/S. AASTHA DEVELOPERS, SURAT
ITA 2086/AHD/2016[2011-12]Status: Disposed25/1/2019AY 2011-12
THE ITO, WARD-1, BARDOLI vs M/S. AISHWARYA CORPORATION, SURAT
ITA 2084/AHD/2016[2013-14]Status: Disposed25/1/2019AY 2013-14
THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs M/S. IMPERIAL DEVELOPERS, SURAT
ITA 1992/AHD/2016[2013-14]Status: Disposed25/1/2019AY 2013-14
SHRI NILESHKUMAR BHAGVANBHAI BODARA,SURAT vs THE INCOME TAX OFFICER, WARD-3(3)(3), SURAT
ITA 2776/AHD/2015[2012-13]Status: Disposed25/1/2019AY 2012-13
SMT. SARITA VEMULA,SURAT vs THE INCOME TAX OFFICER,WARD-6(4), SURAT
ITA 1169/AHD/2015[2008-09]Status: Pending25/1/2019AY 2008-09