← All Benches
ITAT Madras Bench
2,440 judgments
ABAN HOTELS AND RESORTS P LTD vs THE INCOME TAX OFFICER
TCA/628/201730/3/2021
Hon`ble Mr Justice M.DURAISWAMY
COMMISSIONER OF INCOME TAX vs M/S. BEST CHOICE,
TCA/499/201730/3/2021
Hon`ble Mr Justice M.DURAISWAMY
COMMISSIONER OF INCOME TAX vs M/S. BEST CHOICE,
TCA/498/201730/3/2021
Hon`ble Mr Justice M.DURAISWAMY
COMMISSIONER OF INCOME TAX, vs M/S. BEST CHOICE,
TCA/497/201730/3/2021
Hon`ble Mr Justice M.DURAISWAMY
COMMISSIONER OF INCOME TAX, vs M/S. BEST CHOICE,
TCA/496/201730/3/2021
Hon`ble Mr Justice M.DURAISWAMY
SHRI.S. KOTHANDAN vs THE ASSISTANT COMMISSIONER O
TCA/320/202130/3/2021
THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
THE COMMISSIONER OF INCOME T vs SHRI N.K.MOHNOT
TCA/255/202130/3/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
SHRI S.MUNIYANDI vs THE INCOME TAX OFFICER,
TCA/254/202130/3/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
PRINCIPAL COMMISSIONER OF IN vs KHIVRAJ MOTORS PVT. LTD.,
TCA/244/202130/3/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
THE COMMISSIONER OF vs M/S. TAMILNADU PETROPRODUCTS
TCA/239/201530/3/2021
Hon`ble Mr Justice M.DURAISWAMY
COMMISSIONER OF INCOME TAX vs SARAF HOUSING DEVELOPMENT P
TCA/233/202130/3/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
G.K.M. MANAGEMENT SERVICES I vs THE INCOME TAX OFFICER
TCA/232/201930/3/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S.EXEMPLARR WORLDWIDE SHIP vs THE ASSISTANT COMMISSIONER O
TCA/229/202130/3/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S. VIJAY DAIRY & FARM vs THE DEPUTY COMMISSIONER
TCA/985/201529/3/2021
Hon`ble Mr Justice M.DURAISWAMY
VIDYA REDDY vs THE INCOMETAX OFFICER
TCA/827/201829/3/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
MURASOLI TRUST vs THE ASSISTANT DIRECTOR OF
TCA/6/201729/3/2021
Hon`ble Mr Justice M.DURAISWAMY
MURASOLI TRUST vs THE ASSISTANT DIRECTOR OF
TCA/5/201729/3/2021
Hon`ble Mr Justice M.DURAISWAMY
PRINCIPAL COMR OF INCOME TAX vs M/S. SANGUPATHI PROPERTIES L
TCA/49/202029/3/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
R,MATHAIYAN vs ASST COMMISSIONER OF INCOME
TCA/417/201929/3/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
D.JAYARAMAN vs THE ASSISTANT COMMISSIONER O
TCA/252/202129/3/2021
Hon`ble Mr Justice T. S. SIVAGNANAM