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ITAT Jabalpur Bench

969 judgments

INCOME TAX OFFICER(EXEMPTION), JABALPUR vs SARVODAY VINDHYA VIKAS SAMITI, REWA

ITA 35/JAB/2024[2018-19]Status: Disposed14/5/2026AY 2018-19

SANDEEP LOHAN,MANDLA vs INCOME TAX OFFICE WARD, MANDLA

ITA 170/JAB/2024[2016-17]Status: Disposed14/5/2026AY 2016-17

NITIN KUMAR JAIN,TIKAMARH vs INCOME TAX OFFICER, WARD , TIKAMGARH

ITA 97/JAB/2022[2013-14]Status: Disposed14/5/2026AY 2013-14

PRAKASH SHARMA,NAINPUR vs INCOME TAX OFFICER, MANDLA

ITA 3/JAB/2024[2012-13]Status: Disposed13/5/2026AY 2012-13

ESHA WADHWANI,RAIPUR vs INCOME TAX OFFICER, WARD-1, REWA, REWA

ITA 13/JAB/2024[2014-15]Status: Disposed13/5/2026AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE SATNA, SATNA vs JILA SAHAKARI KENDRIYA BANK MARYADIT, REWA

ITA 80/JAB/2017[2008-09]Status: Disposed13/5/2026AY 2008-09

J.P TOBACO PRODUCTA PVT. LTD. vs ADD. COMMISSIONER OF INCOME TAX CIRCLE - SAGAR,

ITA 185/JAB/2016[1992-1993]Status: Disposed13/5/2026AY 1992-1993

JABALPUR GRAIN AND SEED MERCHANT,JABALPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION ), BHOPAL

ITA 137/JAB/2026[2026]Status: Disposed12/5/2026

M/S SHYAM OIL AND FLOOR MILL,NARSINGHPUR vs INCOME TAX OFFICER (TDS-1), JABALPUR

ITA 214/JAB/2025[2013-14]Status: Disposed12/5/2026AY 2013-14

M/S DHANRAJ CONSTRUCTIONS COMPANY,JABALPUR vs ITO (TDS)-II, JABALPUR

ITA 199/JAB/2025[2014-15]Status: Disposed11/5/2026AY 2014-15

M/S DHANRAJ CONSTRUCTIONS COMPANY,JABALPUR vs ITO (TDS)-II, JABALPUR

ITA 198/JAB/2025[2013-14]Status: Disposed11/5/2026AY 2013-14

GOPAL SEVA PRIVATE LIMITED,JABALPUR vs ITO(TDS)-1, , JABALPUR

ITA 176/JAB/2025[20123-14]Status: Disposed11/5/2026

MS. LALA RAMSWAROOP GD AND SONS, ,JABALPUR vs ITO (TDS)-1, , JABALPUR

ITA 174/JAB/2025[2014-15]Status: Disposed11/5/2026AY 2014-15

BANTI AGRAWAL,JABALPUR vs ACIT, CIRCLE ONE ONE

ITA 165/JAB/2023[2006-07]Status: Disposed11/5/2026AY 2006-07

M/S KALPDHAM BUILDERS AND DEVELOPERS,SAGAR vs INCOME TAX OFFICER WARD 1, SAGAR

ITA 36/JAB/2025[2017-18]Status: Disposed13/3/2026AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

RAJMATA KAVITESHWARI DEVI,SATNA vs INCOMETAX OFFICER , SATNA

ITA 107/JAB/2024[2014-15]Status: Disposed12/3/2026AY 2014-15

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

RAI SAHAB BHAIYALAL DUBEY EDUCATIONAL AND MEDICAL CHARITABLE TRUST,JABALPUR vs INCOME TAX OFFICER (EXEMPTION), JABALPUR

ITA 186/JAB/2024[2020-21]Status: Disposed10/3/2026AY 2020-21

SHRI ANADEE NATH MISSHRA (Accountant Member)

SATYA PAL DARYANI,JABALPUR vs INCOME TAX OFFICE WARD 2(2), JABALPUR

ITA 92/JAB/2025[2015-16]Status: Disposed6/3/2026AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member)

KRIPAL SINGH RAJPUT,SAGAR vs INCOME TAX OFFICER WARD 1, SAGAR

ITA 88/JAB/2024[2012-13]Status: Disposed6/3/2026AY 2012-13

SHRI ANADEE NATH MISSHRA (Accountant Member)

AAKASH KHATEEK,TIKAMGARH vs INCOME TAX OFFICER, TIKAMGARH

ITA 69/JAB/2024[2012-13]Status: Disposed6/3/2026AY 2012-13

SHRI ANADEE NATH MISSHRA (Accountant Member)