← All Benches
ITAT Jabalpur Bench
969 judgments
INCOME TAX OFFICER vs SHRI VINOD KUMAR VERMA,
ITA 230/JAB/2016[2011-12]Status: Disposed15/3/2018AY 2011-12
BIRLA EDUCATION SOCIETY,SATNA vs COMMISSIONER OF INCOME TAX (EXAMPTION), BHOPAL
ITA 45/JAB/2017[2016-17]Status: Disposed14/3/2018AY 2016-17
VIJAY CHAUDHARY,CHHINDWARA vs INCOME TAX OFFICER WARD-1, CHHINDWARA
ITA 37/JAB/2017[2007-08]Status: Disposed14/3/2018AY 2007-08
SRI GURUTEGH BAHADUR EDUCATION SOCIETY,JABALPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, BHOPAL
ITA 30/JAB/2017[2018-19]Status: Disposed14/3/2018AY 2018-19
M/S AGRAWAL CONSTRUCTION CO. vs ADD. COMMISSINER OF INCOME TAX,
ITA 132/JAB/2016[2006-07]Status: Disposed14/3/2018AY 2006-07
SANJAY RATHI,CHHINDWARA vs INCOME TAX OFFICER WARD-1, CHHINDWARA
ITA 212/JAB/2015[2010-11]Status: Disposed14/3/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, SATNA vs SHRI NARESH CHANDRA AGRAWAL, SATNA
ITA 17/JAB/2014[2007-08]Status: Disposed14/3/2018AY 2007-08
SHRI MANOJ KUMAR BAN SHYAM BAND,JABALPUR vs INCOME TAX OFFICER, JABALPUR
ITA 99/JAB/2013[2007-08]Status: Disposed14/3/2018AY 2007-08
SHRI MANOJ KUMAR BAN SHYAM BAND,JABALPUR vs INCOME TAX OFFICER, JABALPUR
ITA 98/JAB/2013[2007-08]Status: Disposed14/3/2018AY 2007-08