← All Benches
ITAT Jabalpur Bench
969 judgments
SHRI D.P.AGRAWAL,JABALPUR vs ADDITIONAL COMMISSIONER OF INCOME TAX RENGE -1, JABALPUR
ITA 27/JAB/2017[2007-08]Status: Disposed16/3/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S.TIRUPATI CONSTRUCTION (PAN AACFT8104E), OPP. RAILWAY STATION, BURHAR, DIST.- SHAHDOL (M.P.)
ITA 25/JAB/2017[A.Y- 2012-13,]Status: Disposed16/3/2018
VIJAY KUMAR JAIN vs INCOME TAX OFFICER WARD 2(2),
ITA 62/JAB/2016[2010-11]Status: Disposed16/3/2018AY 2010-11
SHRI MAHESH KUMAR AGRAWAL,SEONI vs DEPUTY COMMISSIONER OF INCOME TAX, CHHINDWARA
ITA 262/JAB/2016[2012-13]Status: Disposed16/3/2018AY 2012-13
JILA SAHAKARI BANK MARYDIT,JABALPUR vs INCOME TAX OFFICER WARD1(2),
ITA 231/JAB/2016[2012-13]Status: Disposed16/3/2018AY 2012-13
INCOME TAX OFFICER-1, REWA vs SHRI PUSHPRAJ SINGH, REWA
ITA 129/JAB/2016[2006-07]Status: Disposed16/3/2018AY 2006-07
M/S RAMBILAS GATTANI vs INCOME TAX OFFICER WARD-1,
ITA 1/JAB/2016[2008-09]Status: Disposed16/3/2018AY 2008-09
SHRI KISHORE KUMAR AGRAWAL vs INCOME TAX OFFICER,
ITA 53/JAB/2015[2005-06]Status: Disposed16/3/2018AY 2005-06
SANJAY KALE vs INCOME TAX OFFICER-1,
ITA 234/JAB/2015[2008-09]Status: Disposed16/3/2018AY 2008-09
GSB CONSTUCTIONS (P) LTD.,JABALPUR vs ASSISTANT COMMISIONER OF INCOME TAX, JABALPUR
ITA 150/JAB/2015[2010-11]Status: Disposed16/3/2018AY 2010-11
SHRI VARNI DIGAMBAR JAIN GURUKUL,JABALPUR vs C.I.T-1, JABALPUR
ITA 228/JAB/2013[]Status: Disposed16/3/2018
HARISH CHAND SONI,JABALPUR vs INCOME TAX OFFICER WARD(1)1, JABALPUR
ITA 4/JAB/2018[2008-09]Status: Disposed15/3/2018AY 2008-09
SMT.VIDYOTTAMA DEVI,SATNA vs INCOME TAX OFFICER,WARD-SATNA, SATNA
ITA 2/JAB/2018[2010-11]Status: Disposed15/3/2018AY 2010-11
JITESH AWADHWAL,SEONI vs INCOME TAX OFFICER, SEONI
ITA 12/JAB/2018[2013-14]Status: Disposed15/3/2018AY 2013-14
ANANT SHEKSHNIK SANSTHAN,JABALPUR vs COMMISSIONER OF INCOME TAX,EXAMPTION, BHOPAL
ITA 52/JAB/2017[2017-18]Status: Disposed15/3/2018AY 2017-18
SMT. RAJJO BAI PATEL vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 211/JAB/2016[2012-13]Status: Disposed15/3/2018AY 2012-13
PAWAN KUMAR JAIN vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1),
ITA 199/JAB/2014[2008-09]Status: Disposed15/3/2018AY 2008-09
PAWAN KUMAR JAIN vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 127/JAB/2014[2008-09]Status: Disposed15/3/2018AY 2008-09
PAWAN KUMAR JAIN vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 126/JAB/2014[2004-05]Status: Disposed15/3/2018AY 2004-05
JAGDISH PRASAD AGRAWAL,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 112/JAB/2014[2008-09]Status: Disposed15/3/2018AY 2008-09
