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ITAT Jabalpur Bench
12 judgments
AADIM JAATI SAHAKARI SAMITI MOHGAON,MANDLA vs INCOME TAX OFFICER, MANDLA
ITA 26/JAB/2024[2017-18]Status: Heard8/1/2025
JILA SAHKARIKENDRIYA BANK MARYADIT,REWA vs INCOME TAX OFFICER , REWA
ITA 36/JAB/2023[2014-15]Status: Heard8/1/2025
KRISHAN PRATAP SINGH,TIKAMGARH vs INCOME TAX OFFICER , TIKAMGARH
ITA 139/JAB/2023[2017-18]Status: Heard8/1/2025
M/S. R M SALES AND SERVICES PRIVATE LIMITED,SATNA vs INCOME TAX OFFICER, WARD-2 , SATNA
ITA 138/JAB/2023[AY 2019-20]Status: Heard8/1/2025
NARMADA INN,BESIDE SHUBH MOTORS, KATRA vs INCOME TAX OFFICER, MANDLA WARD, MANDLA
ITA 135/JAB/2023[2017-18]Status: Heard8/1/2025
MANOJ KUMAR PANDEY,KATNI vs INCOME TAX OFFICER -3, KATNI
ITA 122/JAB/2023[2009-10]Status: Heard8/1/2025
DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 1(1), JABALPUR vs SHRI INDRABHAN SINGH RATHORE, NARSINGHPUR
ITA 234/JAB/2018[2015-16]Status: Heard8/1/2025
SARIPUTTA CHARITABLE TRUST,CHHINDWARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL
ITA 127/JAB/2024[2022-23]Status: Disposed7/1/2025
MOHAN LAL BHIKHULAL BETULGANJ ,BETUL,BETUAL vs INCOME TAX OFFICER, BETUL WARD, BATUL
ITA 78/JAB/2023[2013-14]Status: Disposed7/1/2025
MOHAN LAL BHIKHULAL,BETUL GANJ, BETUL vs INCOME TAX OFFICER , BETUL
ITA 73/JAB/2023[2013-14]Status: Disposed7/1/2025
NARMADA WELFARE SOCIETY,JABALPUR vs INCOME TAX OFFICER (EXEMPTION), JABALPUR
ITA 125/JAB/2023[2018-19]Status: Disposed7/1/2025
CHANDRA MOHAN SINGH,REWA vs ITO, REWA, REWA
ITA 117/JAB/2023[2011-12]Status: Disposed7/1/2025