← All Benches
ITAT Jabalpur Bench
969 judgments
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S. KALINDI ISPAT PVT. LTD., BILASPUR
ITSSA 22/JAB/2018[2014-15]Status: Disposed6/10/2026AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S. KALINDI ISPAT PVT. LTD., BILASPUR
ITSSA 21/JAB/2018[2013-14]Status: Disposed6/10/2026AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S. KALINDI ISPAT PVT. LTD., BILASPUR
ITSSA 20/JAB/2018[2012-13]Status: Disposed6/10/2026AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S. KALINDI ISPAT PVT. LTD., BILASPUR
ITSSA 19/JAB/2018[2011-12]Status: Disposed6/10/2026AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S. KALINDI ISPAT PVT. LTD., BILASPUR
ITSSA 18/JAB/2018[2010-11]Status: Disposed6/10/2026AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S. KALINDI ISPAT PVT. LTD., BILASPUR
ITSSA 17/JAB/2018[2009-10]Status: Disposed6/10/2026AY 2009-10
SANJAY MISHRA,REWA vs INCOME TAX OFFICER WARD-1, REWA
ITA 82/JAB/2025[2013-14]Status: Disposed6/10/2026AY 2013-14
RAKESH KUMAR KHARE,TIKAMGARH vs INCOME TAX OFFICER WARD, TIKAMGARH
ITA 59/JAB/2025[2017-18]Status: Disposed6/10/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S. KALINDI ISPAT PVT. LTD., BILASPUR
ITA 80/JAB/2018[2015-16]Status: Disposed6/10/2026AY 2015-16
SUDHIR RAWAT ,JABALPUR vs INCOME TAX OFFICER WARD-1(3), JABALPUR
ITA 250/JAB/2025[2011-12]Status: Disposed30/9/2026AY 2011-12
SANJAY KUMAR JAIN,JABALPUR vs INCOME TAX OFFICER WARD 2(1), JABALPUR
ITA 218/JAB/2025[2017-18]Status: Disposed30/9/2026AY 2017-18
NITIN KUMAR AHUJA,KATNI vs ACIT CENTRAL CIRCLE, JABALPUR
ITA 156/JAB/2025[2017-18]Status: Disposed30/9/2026AY 2017-18
NITIN KUMAR AHUJA,KATNI vs ACIT CENTRAL CIRCLE, JABALPUR
ITA 155/JAB/2025[2016-17]Status: Disposed30/9/2026AY 2016-17
BRAHTAKAR SAHKARI SAMITI MYDT BAKYAN ,DAMOH vs INCOME TAX OFFICER WARD, 1 , SAGAR
ITA 249/JAB/2025[2019-20]Status: Disposed29/9/2026AY 2019-20
DINESH YADAV,MOHRA SHAHNAGAR PANNA vs INCOME TAX OFFICER CHHATTARPUR, CHHATTARPUR
ITA 231/JAB/2025[2018-19]Status: Disposed29/9/2026AY 2018-19
ASHOK KUMAR GUPTA,JABALPUR vs INCOME TAX OFFICER, WARD 1(1), JABALPUR
ITA 229/JAB/2025[2015-16]Status: Disposed29/9/2026AY 2015-16
DPR CHARITABLE TRUST,SATNA vs CIT EXEMPTION, BHOPAL
ITA 221/JAB/2025[---]Status: Disposed29/9/2026
REVASHREE SHIKSHA PRASAR EVAM BAHUUDDESHEEYA SAMITEE,NARSINGHPUR vs INCOME TAX OFFICER , NARSINGHPUR
ITA 183/JAB/2025[2019-2020]Status: Disposed29/9/2026AY 2019-2020
ASHOK URMALIYA,JABALPUR vs DCIT CIRCLE-2(1), JABALPUR
ITA 144/JAB/2025[2013-14]Status: Disposed29/9/2026AY 2013-14
POOJA SHREE JWELLERS,CHHINDWARA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE JABALPUR, JABALPUR
ITA 137/JAB/2025[2018-19]Status: Disposed29/9/2026AY 2018-19