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ITAT Jabalpur Bench

969 judgments

HITKARNI SABHA,JABALPUR vs CIT (EXEMPTION), BHOPAL

ITA 124/JAB/2025[-]Status: Disposed29/9/2026

GAYATRI PARIVAR TRUST,SAGAR vs INCOME TAX OFFICER, EXEMPTION, JABALPUR

ITA 122/JAB/2025[2024-25]Status: Disposed29/9/2026AY 2024-25

NALANDA EDUCATION SOCIETY,CHHINDWARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL

ITA 110/JAB/2025[2024-25]Status: Disposed29/9/2026AY 2024-25

ASUDAMAL KOTWANI,KATNI vs INCOME TAX OFFICER, WARD 1, KATNI

ITA 254/JAB/2025[2018-19]Status: Disposed25/9/2026AY 2018-19

SAGAR AGARWAL ,SATNA vs INCOME TAX OFFICER WARD-1, SATNA

ITA 243/JAB/2025[2017-18]Status: Disposed25/9/2026AY 2017-18

SANTOSH KUMAR BILTHARIYA,PANNA vs INCOME TAX OFFICER WARD-1, SATNA

ITA 234/JAB/2025[2011-12]Status: Disposed25/9/2026AY 2011-12

SANTOSH KUMAR BILTHARIYA,PANNA vs INCOME TAX OFFICER WARD-1, SATNA

ITA 233/JAB/2025[2011-12]Status: Disposed25/9/2026AY 2011-12

MAHESHMATI NAGRIK SAHKARI BANK LTD,MANDLA vs INCOME TAX OFFICER, MANDLA WARD, MANDLA, MANDLA

ITA 44/JAB/2025[2015-16]Status: Disposed22/9/2026AY 2015-16

DCIT, JABALPUR vs JILA SAHKARI KENDRIYA BANK MARYADIT, SEONI

ITA 161/JAB/2024[2016-17]Status: Disposed22/9/2026AY 2016-17

JABALPUR DEVELOPMENT AUTHORITY,JABALPUR vs INCOME TAX OFFICER 2(4), JABALPUR

ITA 67/JAB/2018[2015-16]Status: Disposed22/9/2026AY 2015-16

JABALPUR DEVELOPMENT AUTHORITY,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR

ITA 66/JAB/2018[2014-15]Status: Disposed22/9/2026AY 2014-15

JABALPUR DEVELOPMENT AUTHORITY,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR

ITA 65/JAB/2018[2013-14]Status: Disposed22/9/2026AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JABALPUR vs GOVIND PRASAD PANDEY, JABALPUR

ITA 196/JAB/2018[2015-16]Status: Disposed22/9/2026AY 2015-16

SMT. MAYA DEVI LH OF LT. SHRI. GOVIND PRASAD PANDEY,JABALPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JABALPUR

ITA 187/JAB/2018[2015-16]Status: Disposed22/9/2026AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR vs JABALPUR DEVELOPMENT AUTHORITY, JABALPUR

ITA 131/JAB/2018[2014-15]Status: Disposed22/9/2026AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR vs JABALPUR DEVELOPMENT AUTHORITY, JABALPUR

ITA 122/JAB/2018[2014-15]Status: Disposed22/9/2026AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR vs JABALPUR DEVELOPMENT AUTHORITY, JABALPUR

ITA 121/JAB/2018[2013-14]Status: Disposed22/9/2026AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE- SATNA vs SHRI JAMMU BEG,

ITA 196/JAB/2016[2012-13]Status: Disposed22/9/2026AY 2012-13

ARCHANA TRIPATHI,REWA vs INCOME TAX OFFICER, WARD-1 , REWA

ITA 182/JAB/2025[2017-18]Status: Disposed21/8/2026AY 2017-18

ARCHANA PATHAK SHRIVASTAVA,SEONI vs INCOME TAX OFFICER, SEONI

ITA 170/JAB/2025[2018-19]Status: Disposed21/8/2026AY 2018-19