← All Benches
ITAT Jabalpur Bench
969 judgments
CENTRAL HATCHERIES PVT. LTD.,JABALPUR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE 2(1), JABALPUR
ITA 169/JAB/2025[2022-23]Status: Disposed21/8/2026AY 2022-23
MAHESH SINGH BAGHEL,SHADOL vs INCOME TAX OFFICER, SHADOL
ITA 165/JAB/2025[2012-13]Status: Disposed21/8/2026AY 2012-13
LILARAN AND SONS PRIVATE LIMITED,KATNI vs ACIT CENTRAL CIRCLE, JABALPUR
ITA 67/JAB/2025[2020-21]Status: Disposed20/8/2026AY 2020-21
VIMLESH SINGH,SATNA vs INCOME TAX OFFICER WARD-1, SATNA
ITA 29/JAB/2025[2014-15]Status: Disposed20/8/2026AY 2014-15
VIMLESH SINGH,SATNA vs INCOME TAX OFFICER WARD-1, SATNA
ITA 28/JAB/2025[2014-15]Status: Disposed20/8/2026AY 2014-15
MUKESH NEMICHAND MASKARE,BALAGHAT vs INCOME TAX OFFICER, WARD BALAGHAT, BALAGHAT
ITA 23/JAB/2025[2014-15]Status: Disposed20/8/2026AY 2014-15
ANJUM JAHAN,SAGAR vs INCOME TAX OFFICER, SAGER
ITA 140/JAB/2025[2017-18]Status: Disposed20/8/2026AY 2017-18
RAJUL CHOUKSEY,VIDISHA vs ACIT-CIRCLE, SAGAR, SAGAR
ITA 14/JAB/2025[2012-2013]Status: Disposed20/8/2026AY 2012-2013
SOHANEY BROTHERS,SEONI vs INCOME TAX OFFICER WARD, SEONI
ITA 132/JAB/2025[2009-10]Status: Disposed20/8/2026AY 2009-10
SIDDHIVINAYAK MINERALS RESOURCES PRIVATE LIMITED,KATNI vs INCOME TAX OFFICER, WARD,1, KATNI
ITA 13/JAB/2025[2017-18]Status: Disposed20/8/2026AY 2017-18
SURENDRA KUMAR RAHANGDALE,SEONI vs INCOME TAX OFFICER WARD, SEONI
ITA 125/JAB/2025[2017-18]Status: Disposed20/8/2026AY 2017-18
UDIT INFRAWORLD PRIVATE LIMITED & PATH(INDIA) LIMITED,REWA vs PCIT -1, JABALPUR, JABALPUR
ITA 40/JAB/2024[2018-19]Status: Disposed20/8/2026AY 2018-19
WAIDHAN ENGINEERING AND INDUSTRIES PVT. LTD.,SINGRAULI vs DY. COMMISSIONER OF INCOME TAX, SATNA
ITA 179/JAB/2024[2016-17]Status: Disposed20/8/2026AY 2016-17
SATYA PRAKASH BUILDERS LTD,MADAN MAHAL, JABALPUR vs ASSTT COMMISSIONER OF INCOME TAX, MISSION COMPOUND
ITA 134/JAB/2024[2012-13]Status: Disposed20/8/2026AY 2012-13
ASHOK URMALIYA,JABALPUR vs DCIT/ACIT CIRCLE (2)1, JABALPUR
ITA 116/JAB/2024[2013-14]Status: Disposed20/8/2026AY 2013-14
AADISHAKTI FOUNDATION HARPALPUR,CHHATARPUR vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 110/JAB/2024[2023-24]Status: Disposed20/8/2026AY 2023-24
AADISHAKTI FOUNDATION HARPALPUR,CHHATARPUR vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 109/JAB/2024[2023-24]Status: Disposed20/8/2026AY 2023-24
SMT. VARSHA NEMA,SATNA vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, JABALPUR
ITA 14/JAB/2020[2013-14]Status: Disposed20/8/2026AY 2013-14
MOHAMMAD RAFIQ KHATRI,SAGAR vs ITO, SAGAR
ITA 271/JAB/2026[2017-18]Status: Disposed19/8/2026AY 2017-18
CHANDRA KUMAR AGRAWAL,JABALPUR vs DCIT, CIRCLE-1(1), JABALPUR
ITA 26/JAB/2025[2016-17]Status: Disposed19/8/2026AY 2016-17
