← All Benches
ITAT Jabalpur Bench
969 judgments
MANMOHAN MACHHIRKE,BALAGHAT vs INCOME TAX OFFICER WARD BALAGHAT, BALAGHAT
ITA 22/JAB/2025[2014-15]Status: Disposed19/8/2026AY 2014-15
INCOME TAX OFFICER(EXEMPTION), AAYAKAR BHAWAN vs ANJUMAN ISLAMIA TRUST, ANJUMAN ISLAMIA SCHOOL
ITA 165/JAB/2024[2022-23]Status: Disposed19/8/2026AY 2022-23
INDIAN COFEE WORKERS CO-OPERATIVE SOCIETIES LIMITED,JABALPUR vs INCOME TAX OFFICER WARD 2(1), JABALPUR
ITA 159/JAB/2024[2022-23]Status: Disposed19/8/2026AY 2022-23
DEEP BAHADUR SINGH,REWA vs INCOME TAX OFFICER WARD-1, REWA
ITA 94/JAB/2024[2015-16]Status: Disposed18/8/2026AY 2015-16
SUNIL JASUJA,JABALPUR vs INCOME TAX OFFICER WARD 2(1), JABALPUR
ITA 76/JAB/2024[2020-21]Status: Disposed18/8/2026AY 2020-21
POLICE WELFARE PETROL PUMP,CHINDWARA vs DCIT, CIRCLE 2(1), JABALPUR
ITA 87/JAB/2025[2020-21]Status: Disposed30/6/2026AY 2020-21
MANISH SHRIVASTAVA,REWA vs INCOME TAX OFFICER-1 , REWA
ITA 140/JAB/2024[2014-15]Status: Disposed30/6/2026AY 2014-15
ABHEESH KUMAR JAIN,KATINI vs INCOME TAX OFFICER WARD-1, KATNI
ITA 85/JAB/2025[2015-16]Status: Disposed19/6/2026AY 2015-16
SMT NEENA CHANDOK,JABALPUR vs DCIT CENTRAL CIRCLE, JABALPUR
ITA 111/JAB/2025[2012-13]Status: Disposed19/6/2026AY 2012-13
CHAITRAM ALONKAR,CHHINDWARA vs INCOME TAX OFFFICE-1, CHHINDWARA
ITA 104/JAB/2024[2017-18]Status: Disposed3/6/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 2(1), JABALPUR vs SHRI SURENDRA SINGH, JABALPUR
ITA 72/JAB/2019[2015-16]Status: Disposed3/6/2026AY 2015-16
SHRI SURENDRA SINGH,JABALPUR vs INCOME TAX OFFICER WARD 2(2), JABALPUR
ITA 60/JAB/2019[2015-16]Status: Disposed3/6/2026AY 2015-16
SHRI. CHANDRA KANT SEN,SAGAR vs ASST. COMMISSIONER OF INCOME TAX, KATNI
ITA 66/JAB/2025[2017-18]Status: Disposed26/5/2026AY 2017-18
ANJU SINGH BAGHEL,JABALPUR vs ACIT-CIRCLE 2(1) , JABALPUR
ITA 101/JAB/2022[2008-09]Status: Disposed26/5/2026AY 2008-09
SURENDRA KUMAR JAIN,TIKAMGARH vs INCOME TAX OFFICER WARD, TIKAMGARH
ITA 38/JAB/2025[2012-23]Status: Disposed15/5/2026AY 2012-23
DINESH KUMAR VOHRA,JABALPUR vs PRICIPAL COMMISSIONER OF INCOME TAX-1, JABALPUR
ITA 85/JAB/2024[2017-18]Status: Disposed15/5/2026AY 2017-18
MAHAVIR DIGAMBAR JAIN PARMARTHIK SANSTHA ,SATNA vs CIT(EXMPTION), BHOPAL
ITA 155/JAB/2023[2023-24]Status: Disposed15/5/2026AY 2023-24
VRAHATTAKAR SEVA SAHKARI SAMEETI, MARYADITYA ,SHIVPUR SEONI MALWA vs NATIONAL FACELESS ASSESSMENT CENTER, DELHI
ITA 121/JAB/2023[2018-19]Status: Disposed15/5/2026AY 2018-19
DEEPENDRA SINGH KAVARETI (SGM),SEONI vs INCOME TAX OFFICER SEONI, SEONI
ITA 210/JAB/2025[2017-18]Status: Disposed14/5/2026AY 2017-18
NARESH MADHWANI,JABALPUR vs ACIT CIRCLE 2(1), JABALPUR
ITA 59/JAB/2024[2017-18]Status: Disposed14/5/2026AY 2017-18
