← All Benches
ITAT Jabalpur Bench
969 judgments
HANSA NITIN SHAH,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE 2(1), JABALPUR
ITA 3/JAB/2018[2009-10]Status: Disposed20/6/2018AY 2009-10
SMT. RAMADEVI AGRAWAL,MANDLA vs INCOME TAX OFFICER, WARD 1(3), JABALPUR
ITA 11/JAB/2018[2007-08]Status: Disposed20/6/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, SATNA vs JILA SAHKARI KENDRIYA BANK MARYADIT, SATNA
ITA 202/JAB/2016[2008-09]Status: Disposed20/6/2018AY 2008-09
M/S. FAIR FOOD OVERSEAS PVT. LTD.,KATNI vs INCOME TAX OFFICER, WARD, KATNI
ITA 29/JAB/2018[2010-11]Status: Disposed19/6/2018AY 2010-11
DY. COMISSIONER OF INCOME TAX vs M/S GITANJALI BUILDERS PVT.LTD.,
ITA 134/JAB/2015[2010-11]Status: Disposed19/6/2018AY 2010-11
INCOME TAX OFFICER, WARD 2(2), JABALPUR vs M/S DHEERAJ ENGINEERS AND CONTRACTORS, JABALPUR
ITA 7/JAB/2017[2012-13]Status: Disposed27/4/2018AY 2012-13
M/S DHEERAJ ENGINEERING AND CONTRACT,JABALPUR vs INCOME TAX OFFICER WARD-2(2), JABALPUR
ITA 3/JAB/2017[2012-13]Status: Disposed27/4/2018AY 2012-13
J.P TOBACO PRODUCTS PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 231/JAB/2015[2011-12]Status: Disposed27/4/2018AY 2011-12
J.P TOBACO PRODUCTS PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 222/JAB/2015[2009-10]Status: Disposed27/4/2018AY 2009-10
J.P TOBACO PRODUCTS PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 221/JAB/2015[2009-10]Status: Disposed27/4/2018AY 2009-10
J.P TOBACO PRODUCTS PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE SAGAR,
ITA 217/JAB/2015[2007-08]Status: Disposed27/4/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, SAGAR vs SHRI BIRMANAND SUNDRANI, SAGAR
ITA 61/JAB/2017[2014-15]Status: Disposed16/3/2018AY 2014-15
RANJEET SHIVHARE,BETUL vs DEPUTY COMMISSIONER OF INCOME TAX(CENTRAL)-1, BHOPAL
ITA 59/JAB/2017[2016-17]Status: Disposed16/3/2018AY 2016-17
RANJEET SHIVHARE,BETUL vs DEPUTY COMMISSIONER OF INCOME TAX(CENTRAL)-1, BHOPAL
ITA 58/JAB/2017[2015-16]Status: Disposed16/3/2018AY 2015-16
RANJEET SHIVHARE,BETUL vs DEPUTY COMMISSIONER OF INCOME TAX(CENTRAL)-1, BHOPAL
ITA 57/JAB/2017[2014-15]Status: Disposed16/3/2018AY 2014-15
RANJEET SHIVHARE,BETUL vs DEPUTY COMMISSIONER OF INCOME TAX(CENTRAL)-1, BHOPAL
ITA 56/JAB/2017[2013-14]Status: Disposed16/3/2018AY 2013-14
RANJEET SHIVHARE,BETUL vs DEPUTY COMMISSIONER OF INCOME TAX(CENTRAL)-1, BHOPAL
ITA 55/JAB/2017[2012-13]Status: Disposed16/3/2018AY 2012-13
RANJEET SHIVHARE,BETUL vs DEPUTY COMMISSIONER OF INCOME TAX(CENTRAL)-1, BHOPAL
ITA 54/JAB/2017[2011-12]Status: Disposed16/3/2018AY 2011-12
RANJEET SHIVHARE,BETUL vs DEPUTY COMMISSIONER OF INCOME TAX(CENTRAL)-1, BHOPAL
ITA 53/JAB/2017[2010-11]Status: Disposed16/3/2018AY 2010-11
INCOME TAX OFFICER WARD 1, REWA vs SMT. RENU SINGH, REWA
ITA 38/JAB/2017[2009-10]Status: Disposed16/3/2018AY 2009-10