← All Benches
ITAT Jabalpur Bench
969 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), JABALPUR vs M/S. JABALPUR HATCHERIES PVT. LTD., JABALPUR
ITA 43/JAB/2017[2006-07]Status: Disposed22/6/2018AY 2006-07
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1), JABALPUR vs M/S CENTRAL HATCHERIES PVT. LTD., JABALPUR
ITA 42/JAB/2017[2007-08]Status: Disposed22/6/2018AY 2007-08
M/S PHOENIX POULTRY,JABALPUR vs ASSISTANT COMMISIONER OF INCOME TAX, CIRCLE 1(1),
ITA 2/JAB/2016[2011-12]Status: Disposed22/6/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S BAJRANG SUGAR PVT. LTD.,
ITA 115/JAB/2013[2007-08]Status: Disposed22/6/2018AY 2007-08
ARVIND KUMAR JAIN,SAGAR vs INCOME TAX OFFICER, WARD 1, SAGAR
ITA 28/JAB/2018[2006-07]Status: Disposed22/6/2018AY 2006-07
INCOME TAX OFFICER TDS-2, JABALPUR vs SHRI MANISH SHARMA, JABALPUR
ITA 41/JAB/2018[2014-15]Status: Disposed21/6/2018AY 2014-15
INCOME TAX OFFICER TDS-2, JABALPUR vs SHRI MANISH SHARMA, JABALPUR
ITA 40/JAB/2018[2013-14]Status: Disposed21/6/2018AY 2013-14
INCOME TAX OFFICER TDS-2, JABALPUR vs SHRI MANISH SHARMA, JABALPUR
ITA 39/JAB/2018[2012-13]Status: Disposed21/6/2018AY 2012-13
INCOME TAX OFFICER TDS-2, JABALPUR vs SHRI MANISH SHARMA, JABALPUR
ITA 38/JAB/2018[2011-12]Status: Disposed21/6/2018AY 2011-12
INCOME TAX OFFICER TDS-2, JABALPUR vs SHRI MANISH SHARMA, JABALPUR
ITA 37/JAB/2018[2010-11]Status: Disposed21/6/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX C-2(1), JABALPUR vs MADHYA PRADESH POORV KSHETRA VIDYUT VITRAN CO., JABALPUR
ITA 34/JAB/2018[2011-12]Status: Disposed21/6/2018AY 2011-12
SHRI GHANSHYAM PATEL,JABALPUR vs INCOME TAX OFFICER, WARD 1(2), JABALPUR
ITA 25/JAB/2018[2008-09]Status: Disposed21/6/2018AY 2008-09
INCOME TAX OFFICER, WARD- NARSINGHPUR, NARSINGHPUR vs SMT. INDU NEMA PROP. M/S RAMNARAYAN LAL PRAMOD KUMAR NEMA, NARSINGHGPUR
ITA 15/JAB/2018[2014-15]Status: Disposed21/6/2018AY 2014-15
YOGESH CHANDRA UPRIT,JABALPUR vs INCOME TAX OFFICER WARD2(2), JABALPUR
ITA 79/JAB/2017[2010-11]Status: Disposed21/6/2018AY 2010-11
YOGESH CHANDRA UPRIT,JABALPUR vs INCOME TAX OFFICER WARD2(2), JABALPUR
ITA 78/JAB/2017[2009-10]Status: Disposed21/6/2018AY 2009-10
YOGESH CHANDRA UPRIT,JABALPUR vs INCOME TAX OFFICER WARD2(2), JABALPUR
ITA 77/JAB/2017[2008-09]Status: Disposed21/6/2018AY 2008-09
YOGESH CHANDRA UPRIT,JABALPUR vs INCOME TAX OFFICER WARD2(2), JABALPUR
ITA 76/JAB/2017[2007-08]Status: Disposed21/6/2018AY 2007-08
YOGESH CHANDRA UPRIT,JABALPUR vs INCOME TAX OFFICER WARD2(2), JABALPUR
ITA 75/JAB/2017[2005-06]Status: Disposed21/6/2018AY 2005-06
SHRI BHAWANI SHANKAR MISHRA,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE 1(1), JABALPUR
ITA 73/JAB/2017[2013-14]Status: Disposed21/6/2018AY 2013-14
BRAJESH KUMAR JAIN,JABALPUR vs INCOME TAX OFFICER WARD-1(1),
ITA 63/JAB/2016[2010-11]Status: Disposed21/6/2018AY 2010-11