INCOME TAX OFFICER, WARD- NARSINGHPUR, NARSINGHPUR vs. SMT. INDU NEMA PROP. M/S RAMNARAYAN LAL PRAMOD KUMAR NEMA, NARSINGHGPUR
ITA 15/JAB/2018Status: DisposedITAT Jabalpur21 June 2018AY 2014-15
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Sukant Kumar vs. Union Of INDIA And 6 OthersAllahabad · 21 Oct 2026
- M/S New Sana Brick Field vs. Union Of INDIA And 4 OthersAllahabad · 21 Oct 2026
- M/S Shivam Tiles House vs. State Of U.P. And AnotherAllahabad · 21 Oct 2026
- Vinay Singh vs. Union Of INDIAAllahabad · 21 Oct 2026
- M/S Aaradhyam Infrabuilders PVT LTD vs. State Of U.P. And AnotherAllahabad · 21 Oct 2026