← All Benches
ITAT Jabalpur Bench
969 judgments
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR vs SMT. PRIYANKA SHARMA, JABALPUR
ITA 72/JAB/2018[2015-16]Status: Disposed1/4/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR vs SMT. PRIYANKA SHARMA, JABALPUR
ITA 71/JAB/2018[2013-14]Status: Disposed1/4/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR vs SMT. PRIYANKA SHARMA, JABALPUR
ITA 70/JAB/2018[2012-13]Status: Disposed1/4/2019AY 2012-13
GANESH YADAV GOKUL vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 2(1),
ITA 248/JAB/2016[2007-08]Status: Disposed9/7/2018AY 2007-08
GANESH YADAV GOKUL vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 2(1),
ITA 247/JAB/2016[2006-07]Status: Disposed9/7/2018AY 2006-07
GANESH YADAV GOKUL vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 2(1),
ITA 246/JAB/2016[2005-06]Status: Disposed9/7/2018AY 2005-06
GANESH YADAV GOKUL vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 2(1),
ITA 245/JAB/2016[2004-05]Status: Disposed9/7/2018AY 2004-05
GANESH YADAV GOKUL vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 2(1),
ITA 244/JAB/2016[2003-04]Status: Disposed9/7/2018AY 2003-04
GANESH YADAV GOKUL vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 2(1),
ITA 243/JAB/2016[2002-03]Status: Disposed9/7/2018AY 2002-03
GANESH YADAV GOKUL vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 2(1),
ITA 242/JAB/2016[2001-02]Status: Disposed9/7/2018AY 2001-02
UDAY KUMAR BHATIA,CHHINDWARA vs ADDITIONAL COMMISSIONER OF INCOME TAX,
ITA 149/JAB/2016[2005-06]Status: Disposed9/7/2018AY 2005-06
RAM NARAYAN TRIPATHI,KATNI vs INCOME TAX OFFICER WARD KATNI, KATNI
ITA 5/JAB/2018[2010-11]Status: Disposed22/6/2018AY 2010-11
M/S. BHAIRAO NATH ENTERPRISES,SAGAR vs INCOME TAX OFFICER, WARD-1, SAGAR
ITA 30/JAB/2018[2005-06]Status: Disposed22/6/2018AY 2005-06
SHRI ANAND KUMAR MUKHARYA,SAGAR vs INCOME TAX OFFICER, WARD 1, SAGAR
ITA 27/JAB/2018[2006-07]Status: Disposed22/6/2018AY 2006-07
SHRI SHARAD KUMAR AGNIHOTRI,JABALPUR vs INCOME TAX OFFICER, WARD 1(2), JABALPUR
ITA 19/JAB/2018[2008-09]Status: Disposed22/6/2018AY 2008-09
SHRI SHARAD KUMAR AGNIHOTRI,JABALPUR vs INCOME TAX OFFICER, WARD 1(2), JABALPUR
ITA 18/JAB/2018[2007-08]Status: Disposed22/6/2018AY 2007-08
PRINCIPAL GOVT.HIGHER SECONDARY SCHOOL,RAURA,REWA vs DEPUTY COMMISSIONER OF INCOME TAX,CPC TDS, GAZIABAAD
ITA 17/JAB/2018[2014-15(24Q/4th Qtr.)]Status: Disposed22/6/2018
PRINCIPAL GOVT.HIGHER SECONDARY SCHOOL,RAURA,REWA vs DEPUTY COMMISSIONER OF INCOME TAX,CPC TDS, GAZIABAAD
ITA 16/JAB/2018[2013-14(24Q/4th Qtr.)]Status: Disposed22/6/2018
SMT. NEELIMA SINGH,SATNA vs INCOME TAX OFFICER, SATNA
ITA 13/JAB/2018[2009-10]Status: Disposed22/6/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE (2)1, JABALPUR vs MADHYA PRADESH POORV KSHETRA VIDYUT COMPANY, JABALPUR
ITA 1/JAB/2018[2010-11]Status: Disposed22/6/2018AY 2010-11