← All Benches
ITAT Jabalpur Bench
969 judgments
SHRI SANDEEP KUMAR BARMAN,KATNI vs INCOME TAX OFFICER,WARD-KATNI, KATNI
ITA 156/JAB/2018[2008-09]Status: Disposed3/4/2019AY 2008-09
RFIQ BHAI,SEONI vs INCOME TAX OFFICER WARD-SEONI, SEONI
ITA 154/JAB/2018[2009-10]Status: Disposed3/4/2019AY 2009-10
SHRI VASUDEO KHATRI,SEONI vs INCOME TAX OFFICER WARD-SEONI, SEONI
ITA 153/JAB/2018[2009-10]Status: Disposed3/4/2019AY 2009-10
SHRI SANTOSH KUMAR SHINGHAI,SAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-SAGAR, SAGAR
ITA 149/JAB/2018[2009-10]Status: Disposed3/4/2019AY 2009-10
SHRI RAMESHWAR SARLE,BETUL vs INCOME TAX OFFICER, BETUL
ITA 148/JAB/2018[2009-10]Status: Disposed3/4/2019AY 2009-10
SHRI SANDEEP VIJAN,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JABALPUR
ITA 147/JAB/2018[2016-17]Status: Disposed3/4/2019AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR vs SHRI KRITI KUMAR TIWARI, JABALPUR
ITA 132/JAB/2018[2015-16]Status: Disposed3/4/2019AY 2015-16
SMT. LALITA BAI KHANDELWAL vs INCOME TAX OFFICER WARD 1,
ITA 207/JAB/2016[2007-08]Status: Disposed3/4/2019AY 2007-08
INCOME TAX OFFICER-3, SAGAR vs M/S. SUGANDHA CONSTRUCTION (P) LTD., SAGAR
ITA 59/JAB/2018[2014-15]Status: Disposed2/4/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs SHRI AAKASHDEEP SINGHANIA, SHAHDOL
ITA 47/JAB/2018[2009-10]Status: Disposed2/4/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE 1 (1), JABALPUR vs SMT. NEELAM LOOMBA (LEGAL HIER) W/O LATE SHRI VINOD KUMAR LOOMBA, BHILAI
ITA 26/JAB/2018[2009-10]Status: Disposed2/4/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs SHRI SANTOSH KUMAR SINGHANIA, SHOHDOL
ITA 24/JAB/2018[2015-16]Status: Disposed2/4/2019AY 2015-16
INCOME TAX OFFICER,WARD-NARSHINGPUR, NARSHINGPUR vs HIRALAL CHUNNILAL & SONS, NARSHINGPUR
ITA 49/JAB/2017[2011-12]Status: Disposed2/4/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX(TDS), BHOPAL vs UNIVERSAL CABLES LIMITED, SATNA
ITA 35/JAB/2017[2013-14]Status: Disposed2/4/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX(TDS), BHOPAL vs UNIVERSAL CABLES LIMITED, SATNA
ITA 34/JAB/2017[2014-15]Status: Disposed2/4/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX 2(1), JABALPUR vs M/S. ADVIN EXPORTS PRIVATE LIMITED,
ITA 258/JAB/2016[2005-06]Status: Disposed2/4/2019AY 2005-06
INCOME TAX OFFICER WARD 2(5) vs SHRI SURESH KUMAR UPADHYAY & SONS, JABALPUR
ITA 235/JAB/2016[2011-12]Status: Disposed2/4/2019AY 2011-12
INCOME TAX OFFICER WARD 2(5) vs SHRI SURESH KUMAR UPADHYAY & SONS, JABALPUR
ITA 234/JAB/2016[2010-11]Status: Disposed2/4/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs SHRI NEERAJ SHARMA, JABALPUR
ITA 76/JAB/2018[2015-16]Status: Disposed1/4/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs SMT. VARSHA SHARMA, JABALPUR
ITA 75/JAB/2018[2015-16]Status: Disposed1/4/2019AY 2015-16
