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ITAT Jabalpur Bench

969 judgments

INCOME TAX OFFICER, SEONI vs SHRI KULDEEP AGRAWAL, SEONI

ITA 72/JAB/2017[2011-12]Status: Disposed5/4/2019AY 2011-12

SHRI KESHAV PRASAD SUKHRAM MISHRA(HUF),JABALPUR vs INCOME TAX OFFICER,WARD 1(1), JABALPUR

ITA 29/JAB/2017[2008-09]Status: Disposed5/4/2019AY 2008-09

NARAYAN DAS MORDIYA,SATNA vs INCOME TAX OFFICER, WARD-1, SATNA

ITA 10/JAB/2019[2014-15]Status: Disposed4/4/2019AY 2014-15

SHRI SHANTILAL JAIN,JABALPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD

ITA 180/JAB/2018[2013-14(26Q, 4th Qtr.)]Status: Disposed4/4/2019

SHUBH ASSOCIATES HOSPITAL PVT. LTD.,JABALPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD

ITA 179/JAB/2018[2013-14 (26Q, 3rd Qtr.)]Status: Disposed4/4/2019

SHUBH ASSOCIATES HOSPITAL PVT. LTD.,JABALPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD

ITA 178/JAB/2018[2013-14]Status: Disposed4/4/2019AY 2013-14

SUBHAM SIHARE,MANDLA vs INCOME TAX OFFICER, WARD 1(3), JABALPUR

ITA 177/JAB/2018[2010-11]Status: Disposed4/4/2019AY 2010-11

SUNIL KUMAR JAIN,DAMOH vs INCOME TAX OFFICE, DAMOH

ITA 176/JAB/2018[2011-12]Status: Disposed4/4/2019AY 2011-12

SUNIL KUMAR JAIN,DAMOH vs INCOME TAX OFFICE, DAMOH

ITA 175/JAB/2018[2010-11]Status: Disposed4/4/2019AY 2010-11

KENDRIYA VIDYALAYA, NO.1,REWA vs DEPUTY COMMISSIONER OF INCOME TAX, (CPC, TDS), GHAZIABAD

ITA 171/JAB/2018[2013-14 (26Q-Q4)]Status: Disposed4/4/2019

KENDRIYA VIDYALAYA NO.1, REWA,REWA vs DEPUTY COMMISSIONER OF INCOME TAX, (CPC, TDS), GHAZIABAD

ITA 169/JAB/2018[2013-14 (26Q-Q1)]Status: Disposed4/4/2019

M/S. KAPIL KESHARWANI & CO.,SAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SAGAR, SAGAR

ITA 163/JAB/2018[2005-06]Status: Disposed4/4/2019AY 2005-06

AJAY DHARMRAJ MISHRA,SEONI vs INCOME TAX OFFICER WARD SEONI, SEONI

ITA 159/JAB/2018[2009-10]Status: Disposed4/4/2019AY 2009-10

CHIEF ENGINEER (CENTRAL ZONE),JABALPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JABALPUR

ITA 157/JAB/2018[2013-14]Status: Disposed4/4/2019AY 2013-14

KHANNA PROPERTIES & INFRASTRUCTURE PRIVATE LIMITED,JABALPUR vs PRINCPLE COMMISSIONER OF INCOME TAX-2, JABALPUR

ITA 116/JAB/2018[2013-14]Status: Disposed4/4/2019AY 2013-14

SHRI BALJINDER SINGH KHANNA,JABALPUR vs PRINCIPLE COMMISSIONER OF INCOME TAX -2, JABALPUR

ITA 115/JAB/2018[2013-14]Status: Disposed4/4/2019AY 2013-14

INCOME TAX OFFICER,WARD-1, REWA vs BHANU PRATAP SINGH, REWA

ITA 47/JAB/2017[2007-08]Status: Disposed4/4/2019AY 2007-08

SHRI NARESH KUMAR GOLCHHA,KATNI vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, JABALPUR

ITA 90/JAB/2018[2013-14]Status: Disposed3/4/2019AY 2013-14

SMT. ASHA YADAV,SAGAR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, JABALPUR

ITA 89/JAB/2018[2012-13]Status: Disposed3/4/2019AY 2012-13

M/S RACHNA ENTERPRISES,NARSINGHPUR vs INCOME TAX OFFICER, NARSINGHPUR

ITA 219/JAB/2018[2013-14]Status: Disposed3/4/2019AY 2013-14