← All Benches
ITAT Jabalpur Bench
969 judgments
DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S SAGAR STONE INDUSTRIES, JABALPUR
ITA 212/JAB/2018[2015-16]Status: Disposed23/8/2019AY 2015-16
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), JABALPUR vs MADHYA PRADESH POWER GENERATING CO. LTD., JABALPUR
ITA 198/JAB/2018[2010-11]Status: Disposed23/8/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1), JABALPUR vs M/S KEMTANI PROJECTS PVT. LTD., JABALPUR
ITA 112/JAB/2018[2010-11]Status: Disposed23/8/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1), JABALPUR vs M/S KEMTANI PROJECTS PVT. LTD., JABALPUR
ITA 110/JAB/2018[2007-08]Status: Disposed23/8/2019AY 2007-08
ASSISTANCE COMMISSIONER OF INCOME TAX, SAGAR vs SHRI MUKESH KUMAR JAIN, SAGAR
ITA 46/JAB/2017[2013-14]Status: Disposed23/8/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), JABALPUR vs SHRI VISHWNATH DUBEY, PROP. M/S. PHOENIX PAULTRY, JABALPUR
ITA 44/JAB/2017[2007-08]Status: Disposed23/8/2019AY 2007-08
INCOME TAX OFFICER WARD 1(1), JABALPUR vs SHRI VIMAL AGRAWAL (HUF), JABALPUR
ITA 41/JAB/2017[2012-13]Status: Disposed23/8/2019AY 2012-13
INCOME TAX OFFICER WARD-1, REWA vs SHRI RAMAYAN PRASAD DUBEY, REWA
ITA 31/JAB/2017[2011-12]Status: Disposed23/8/2019AY 2011-12
INCOME TAX OFFICER, (EXEMPTION) vs ST. MICHALE'S SOCIETY,
ITA 29/JAB/2016[2011-12]Status: Disposed23/8/2019AY 2011-12
INCOME TAX OFFICER WARD 2(5) vs SHRI SURESH KUMAR UPADHYAY & SONS, JABALPUR
ITA 236/JAB/2016[2012-13]Status: Disposed23/8/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE- SATNA vs SHRI ANURAG SHRIVASTAVA, SATNA
ITA 128/JAB/2016[2011-12]Status: Disposed23/8/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX (TDS) vs J.P. TOBACCO PRODUCTS PVT. LTD. PATHARIA PHATAK,
ITA 90/JAB/2015[2012-13]Status: Disposed23/8/2019AY 2012-13
DY. COMISSIONER OF INCOME TAX(TDS) vs J.P TOBACO PRODUCTS PVT. LTD.,
ITA 152/JAB/2015[2010-11]Status: Disposed23/8/2019AY 2010-11
DY. COMISSIONER OF INCOME TAX(TDS) vs J.P TOBACO PRODUCTS PVT. LTD.,
ITA 151/JAB/2015[2010-11]Status: Disposed23/8/2019AY 2010-11
JILA SAHAKARI BANK MARYADIT,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), JABALPUR
ITA 74/JAB/2018[2013-14]Status: Disposed5/4/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, SAGAR vs JILA SAHKARI KENDRIYA BANK MARYADIT, SAGAR
ITA 56/JAB/2018[2013-14]Status: Disposed5/4/2019AY 2013-14
SEONI SHEKSHANIK SAHTARTH EVAM SAMAJIK UTHAN SAMITI,SEONI vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL
ITA 213/JAB/2018[NA]Status: Disposed5/4/2019
SHRI DEV RADHARAMNJI MANDIR,DAMOH vs COMMISSIONER OF INCOME TAX EXEMPTION, BHOPAL
ITA 211/JAB/2018[NA]Status: Disposed5/4/2019
INCOME TAX OFFICER WARD-2(1), JABALPUR vs M/S RAGA SECURITIES & FINANCE PRIVATE LIMITED, JABALPUR
ITA 209/JAB/2018[2010-11]Status: Disposed5/4/2019AY 2010-11
ROOP CHAND JAIN,L/H RISHABH KUMAR JAIN,SAGAR vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-SAGAR, SAGAR
ITA 186/JAB/2018[2011-12]Status: Disposed5/4/2019AY 2011-12