← All Benches
ITAT Jabalpur Bench
969 judgments
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1), JABALPUR vs M/S KEMTANI PROJECTS PVT. LTD., JABALPUR
ITA 35/JAB/2019[2013-14]Status: Disposed23/8/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-SATNA, SATNA vs SHRI PREM CHAND JAIN, SATNA
ITA 32/JAB/2019[2013-14]Status: Disposed23/8/2019AY 2013-14
INCOME TAX OFFICER WARD- TIKAMGARH, TIKAMGARH vs M/S AMPEE MACHINERY CENTRE, TIKAMGARH
ITA 1/JAB/2019[2012-13]Status: Disposed23/8/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR vs SHRI NITIN SHARMA, JABALPUR
ITA 69/JAB/2018[2014-15]Status: Disposed23/8/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs SHRI HARSHVARDHAN SINGHANIA, SHAHDOL
ITA 45/JAB/2018[2015-16]Status: Disposed23/8/2019AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1), JABALPUR vs SHRI MANJEET SARDAR SINGH, JABALPUR
ITA 252/JAB/2018[2013-14]Status: Disposed23/8/2019AY 2013-14
INCOME TAX OFFICER WARD-1, KATNI vs SHRI SUDHIR KUMAR JAIN, KATNI
ITA 248/JAB/2018[2014-15]Status: Disposed23/8/2019AY 2014-15
INCOME TAX OFFICER WARD-2(5), JABALPUR vs SMT.DIMPLE SETHI, JABALPUR
ITA 246/JAB/2018[2012-13]Status: Disposed23/8/2019AY 2012-13
INCOME TAX OFFICER WARD-2(5), JABALPUR vs SMT.ANURADHA UPADHYAY, JABALPUR
ITA 245/JAB/2018[2012-13]Status: Disposed23/8/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), JABALPUR vs MAHESH KUMAR KEMTANI, JABALPUR
ITA 244/JAB/2018[2011-12]Status: Disposed23/8/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), JABALPUR vs MAHESH KUMAR KEMTANI, JABALPUR
ITA 243/JAB/2018[2009-10]Status: Disposed23/8/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), JABALPUR vs SHRI KAILASH KUMAR SHUKLA, JABALPUR
ITA 233/JAB/2018[2010-11]Status: Disposed23/8/2019AY 2010-11
INCOME TAX OFFICER, WARD 2(1), JABALPUR vs SHRI VARDHMAN INSTITUTE PVT. LTD., JABALPUR
ITA 232/JAB/2018[2015-16]Status: Disposed23/8/2019AY 2015-16
INCOME TAX OFFICER WARD 2(5), JABALPUR vs M/S. SURESH KUMAR UPADHYAY AND SONS (HUF), JABALPUR
ITA 231/JAB/2018[2012-13]Status: Disposed23/8/2019AY 2012-13
INCOME TAX OFFICER WARD 2(5), JABALPUR vs M/S. SURESH KUMAR UPADHYAY AND SONS (HUF), JABALPUR
ITA 230/JAB/2018[2011-12]Status: Disposed23/8/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs SHRI PADAM SINGHANIA, SHAHDOL
ITA 23/JAB/2018[2015-16]Status: Disposed23/8/2019AY 2015-16
INCOME TAX OFFICER WARD 2(5), JABALPUR vs M/S. SURESH KUMAR UPADHYAY AND SONS (HUF), JABALPUR
ITA 229/JAB/2018[2010-11]Status: Disposed23/8/2019AY 2010-11
INCOME TAX OFFICER, WARD-2, SATNA vs SHRI SHASHI BHUSHAN BHATTACHARYA (HUF), SATNA
ITA 228/JAB/2018[2009-10]Status: Disposed23/8/2019AY 2009-10
INCOME TAX OFFICER, WARD-2, SATNA vs SHRI BHASKAR BHATTACHARYA (HUF), SATNA
ITA 227/JAB/2018[2009-10]Status: Disposed23/8/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE- SATNA, SATNA vs SHRI ANURAG SHRIVASTAVA, SATNA
ITA 222/JAB/2018[2008-09]Status: Disposed23/8/2019AY 2008-09
