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ITAT Jabalpur Bench

969 judgments

RENU SAMAIYA,JABALPUR vs INCOME TAX OFFICER WARD 1(2), JABALPUR

ITA 36/JAB/2024[2011-12]Status: Disposed6/3/2026AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member)

KRISHI UPAJ MANDI SAMITI ,NARSINGPUR vs ASST. COMMISSIONER OF INCOMETAX, CIRCLE 2(1), JABALPUR

ITA 149/JAB/2024[2014-15]Status: Disposed6/3/2026AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member)

KRISHI UPAJ MANDI SAMITI,NARSINGPUR vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 2(1), JABALPUR

ITA 148/JAB/2024[2014-15]Status: Disposed6/3/2026AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member)

BASANT LAL GUPTA,SIDHI vs INCOME TAX OFFICER WARD 1 , REWA

ITA 132/JAB/2024[2010-11]Status: Disposed6/3/2026AY 2010-11

SHRI ANADEE NATH MISSHRA (Accountant Member)

BASANT LAL GUPTA,SIDHI vs INCOME TAX OFFICER WARD 1 , REWA

ITA 131/JAB/2024[2010-11]Status: Disposed6/3/2026AY 2010-11

SHRI ANADEE NATH MISSHRA (Accountant Member)

BASANT LAL GUPTA,SIDHI vs INCOME TAX OFFICER WARD 1 , REWA

ITA 130/JAB/2024[2010-11]Status: Disposed6/3/2026AY 2010-11

SHRI ANADEE NATH MISSHRA (Accountant Member)

BASANT LAL GUPTA,SIDHI vs INCOME TAX OFFICER WARD-1, , REWA

ITA 129/JAB/2024[2010-11]Status: Disposed6/3/2026AY 2010-11

SHRI ANADEE NATH MISSHRA (Accountant Member)

SUPREME TRACTORS PRIVATE LIMITED,HARYANA BHAWAN vs DCIT, KATNI

ITA 51/JAB/2025[2016-17]Status: Disposed27/2/2026AY 2016-17

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, ANADEE NATH MISSHRA (Accountant Member)

MANOHAR KHATWANI,BALAGHAT vs INCOME TAX OFFICER WARD BALAGHAT, BALAGHAT

ITA 66/JAB/2024[2017-18]Status: Disposed27/2/2026AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

MOHOMMED IRSHAD SAUDAGER,BAIHAR, BALAGHAT vs ASSESSING OFFICER / INCOME TAX OFFICER, WARD, BALAGHAT

ITA 189/JAB/2024[2018-19]Status: Disposed27/2/2026AY 2018-19

SHRI ANADEE NATH MISSHRA (Accountant Member)

RJKUMAR VALECHA L/H OF LATE SHRI GHANSHYAM DAS VALECHA,JABALPUR vs DCIT CIRCLE 2(1), JABAPUR

ITA 176/JAB/2024[2012-13]Status: Disposed27/2/2026AY 2012-13

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, ANADEE NATH MISSHRA (Accountant Member)

USHA JAIN,SAGAR vs INCOMETAX OFFICR WARD-2, SAGAR

ITA 169/JAB/2024[2017-18]Status: Disposed27/2/2026AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

RAMKRISHNA ARJARIYA ,CHHATARPUR vs INCOMETAX OFFICER, CHHATARPUR

ITA 163/JAB/2024[2018-19]Status: Disposed27/2/2026AY 2018-19

SHRI ANADEE NATH MISSHRA (Accountant Member)

SMT. IJYA SHARMA,JABALPUR vs INCOMETAX OFFICER, WARD 1(3), JABALPUR

ITA 146/JAB/2024[2017-18]Status: Disposed27/2/2026AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

PARASIA LIONS SEWA SAMITI,CHHINDWARA vs THE INCOME TAX OFFICER WARD-EXEMPTION, JABALPUR

ITA 142/JAB/2024[2015-16]Status: Disposed27/2/2026AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member)

KRISHNA KUMAR GUPTA,BALAGHAT vs INCOME TAX OFFICER, BALAGHAT

ITA 73/JAB/2025[2018-19]Status: Disposed19/2/2026AY 2018-19

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

SUKHSAGAR PANDEY,REWA vs ITO-REWA, DISTRICT REWA (MP), REWA

ITA 65/JAB/2025[2013-14]Status: Disposed19/2/2026AY 2013-14

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

INDIAN SOCIETY OF WEED SCIENCE,JABALPUR vs COMMISSIONER OF INCOME TAX (EXCEMPTION), BHOPAL

ITA 48/JAB/2025[-]Status: Disposed19/2/2026

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, ANADEE NATH MISSHRA (Accountant Member)

SMT. MANDA THETE,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX, JABALPUR

ITA 47/JAB/2025[2012-13]Status: Disposed19/2/2026AY 2012-13

SHRI ANADEE NATH MISSHRA (Accountant Member)

SHREE AGRAWAL MANDAL,CHHINDWARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL

ITA 41/JAB/2025[2023-2024]Status: Disposed19/2/2026AY 2023-2024

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, ANADEE NATH MISSHRA (Accountant Member)