ITAT Jabalpur Bench

969 judgments

SHREE AGRAWAL MANDAL,CHHINDWARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL

ITA 34/JAB/2025[2023 - 2024]Status: Disposed19/2/2026

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, ANADEE NATH MISSHRA (Accountant Member)

RAMJIDAS BUDHRAJA CHARITABLE TRUST (SGM),CHHINDWARA vs INCOME TAX OFFICER EXEMPTION, JABALPUR

ITA 235/JAB/2025[2015-16]Status: Disposed19/2/2026AY 2015-16

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

MANISH KUMAR GUPTA,NARSINGHPUR vs INCOME TAX OFFICER WARD,, NARSINGHPUR

ITA 1/JAB/2025[2017-18]Status: Disposed19/2/2026AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

UMAKANT RAJORIYA,SAGAR vs INCOME TAX OFFICER WARD-3, SAGAR

ITA 82/JAB/2024[2016-17]Status: Disposed19/2/2026AY 2016-17

SHRI ANADEE NATH MISSHRA (Accountant Member)

ANUPAMA STHAPAK,JABALPUR vs INCOME TAX OFFICER WARD 1(3), JABALPUR

ITA 25/JAB/2024[2016-17]Status: Disposed19/2/2026AY 2016-17

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

DUHITA PATHAK,JABALPUR vs INCOME TAX OFFICER WARD-1(2), JABALPUR

ITA 183/JAB/2024[2018-19]Status: Disposed19/2/2026AY 2018-19

SHRI ANADEE NATH MISSHRA (Accountant Member)

NITENDRA SINGH RATHORE HUF ,SAGAR vs ITO-1, SAGAR

ITA 157/JAB/2024[2012-13]Status: Disposed19/2/2026AY 2012-13

SHRI ANADEE NATH MISSHRA (Accountant Member)

SOHAN LAL & SONS,JABALPUR vs ACIT, CIRCLE 2(1), JABALPUR

ITA 147/JAB/2024[2017-18]Status: Disposed19/2/2026AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

MRITYUNJAYA KUMAR,SAGAR vs ACIT, SAGAR

ITA 145/JAB/2024[2017-18]Status: Disposed19/2/2026AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

RAM SAJJAN SHUKLA,REWA vs ITO-KATNI, KATNI

ITA 105/JAB/2024[2018-19]Status: Disposed19/2/2026AY 2018-19

SHRI ANADEE NATH MISSHRA (Accountant Member)

AMBIKESH KUMAR SINGH,SIDHI vs INCOME TAX OFFICER, SINGRAULI

ITA 70/JAB/2023[2017-18]Status: Disposed19/2/2026AY 2017-18

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, ANADEE NATH MISSHRA (Accountant Member)

M.K.S.ENGINEERING COMPANY PRIVATE LIMITED,JABALPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1), JABALPUR

ITA 154/JAB/2023[2012-13]Status: Disposed19/2/2026AY 2012-13

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

GRAM SEVA TRUST,PARASWADA vs INCOME-TAX OFFICER, JABLAPUR

ITA 42/JAB/2024[Not applicable]Status: Disposed18/2/2026

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, ANADEE NATH MISSHRA (Accountant Member)

SHASHI KANT MISHRA,MANDLA vs INCOME TAX OFFICER, MANDLA

ITA 6/JAB/2025[2017-18]Status: Disposed13/2/2026AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

PRADEEP SHARMA,SAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, KATNI

ITA 4/JAB/2024[2017-18]Status: Disposed13/2/2026AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

SANJAY BUDHRANI HUF,JABALPUR vs DCIT, CPC, BENGLURU

ITA 198/JAB/2024[2019-20]Status: Disposed13/2/2026AY 2019-20

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

MAYURI PODDAR,SAGAR vs INCONE TAX OFFICER WARD 3, SAGAR

ITA 174/JAB/2024[2017-18]Status: Disposed13/2/2026AY 2017-18

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

VICKY NAVANI,JABALPUR vs INCOME TAX OFFICER, WARD 1(3), JABALPUR, WARD )), JABALPUR

ITA 124/JAB/2024[2016-17]Status: Disposed13/2/2026AY 2016-17

SHRI ANADEE NATH MISSHRA (Accountant Member)

PARAMJIT SINGH,JABALPUR vs INCOME TAX OFFICER WARD 2(3), JABALPUR

ITA 123/JAB/2024[2011-12]Status: Disposed13/2/2026AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member)

VAIBHAV CHOUDHARY,JABALPUR vs INCOME TAX OFFICER WARD 1(1), JABALPUR

ITA 108/JAB/2024[2021-22]Status: Disposed13/2/2026AY 2021-22

SHRI ANADEE NATH MISSHRA (Accountant Member)