ITAT Jabalpur Bench
969 judgments
PISM LOGISTICS PRIVATE LTD. ,SATNA vs INCOME TAX OFFICER, WARD-1, SATNA
SHRI ANADEE NATH MISSHRA (Accountant Member)
GEOMIN INDUSTRIES PRIVATE LIMITED,JABALPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, JABALPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
MOTHER TERESA SEVAA SAMITTEE,BALAGHAT vs INCOME TAX OFFCIER, JABALPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
COD EMPLOYEES COOPERATIVE SOCITY JABALPUR,JABALPUR vs INCOME TAX OFFOCER, WARD 2(2), JABALPUR
SHRI ANADEE NATH MISSHRA (Accountant Member)
COD EMPLOYEES COOPERATIVE SOCITY,JABALPUR vs THE INCOME TAX OFFICER, WARD-2(2) JABALPUR, JABALPUR
SHRI ANADEE NATH MISSHRA (Accountant Member)
SANJAY KUMAR KHANDELWAL,KATNI vs ITO WARD-1, KATNI
SHRI ANADEE NATH MISSHRA (Accountant Member)
SMT. VANDANA SARAOGI,KATNI vs PCIT(CENTRAL) BHOPAL AT JABA, JABALPUR
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
RAJENDRA SAHU,KATNI vs INCOME TAX OFFICER-1, , KATNI
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
M/S AMBAJEE JEWELLERS JABALPUR,JABALPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX JABALPUR-1,, JABALPUR
SHRI KUL BHARAT, VICE PRESIDENT SHRI NIKHIL CHOUDHARY (Accountant Member)
SHRI SUBHASH KUMAR AAHI,SATNA vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-SATNA, SATNA
SHRI KUL BHARAT, VICE PRESIDENT SHRI NIKHIL CHOUDHARY (Accountant Member)
ANURODH SAHU,JABALPUR vs ITO (IT AND TP), BHOPAL
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
RAJENDRA SAHU,KATNI vs INCOME TAX OFFICER-1,, KATNI
RENU ANANDANI,JABALPUR vs NFAC, NFAC, DELHI
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
ABDUL RAZAQUE,JABALPUR vs ACIT CIRCLE 2(1), JABALPUR
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
SANDEEP KUMAR SINGH,SINGRAULI vs COMMISSIONER OF INCOME TAX (APPEALS), SINGRAULI
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
SMT HANSA SHAH,JABALPUR vs DCIT CIRCLE 2(1) JABALPUR, JABALPUR
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
MANGALAYATAN UNIVERSITY,JABALPUR vs COMMISSIONER OF INCOME TAX, EXCEMPTION, BHOPAL
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
MANGALAYATAN UNIVERSITY,MANDLA ROAD, NEAR SHARDA DEVI MANDIR, RICHAI BAREL vs LD. CIT (EXEMPTION), BHOPAL, MADHYA PRADESH
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
GOSAL SAGAR HELPING HAND FOUNDATION,JABALPUR vs COMMISSIONER OF INCOME TAX-EXEMPTION, BHOPAL
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
