ITAT Jabalpur Bench
969 judgments
JAGVEER SINGH,BANDA vs INCOME TAX OFFICER WARD-1,, SATNA
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
ATHITHEYAM NYAS,ANUPPUR vs CIT (EXEMPTION) BHOPAL,, BHOPAL
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
JAINAM GROUP CHHINDWARA,CHHINDWARA vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC) DELHI
PUNJAB HOUSE,JABALPUR vs INCOME TAX OFFICER, WARD 2(1)
SHRI KUL BHARAT (Vice President)
ACHARYA SHREE VIDHYASAGAR DAYODAY PASHU SEWA KENDRA TENDUKHEDA DAMOH,TENDUKHEDA DAMOH vs COMMISSIONER OF INCOME TAX(EXEMPTION), BHOPAL
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
ACHARIYA SHREE VIDHYA SAGAR DAYODAY PASHU SEVA KENDRA TENDUKHEDA DAMOH,VIDHYA NAGAR TENDUKHEDA DAMOH vs COMMISSIONER (EXEMPTION), BHOPAL
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
INCOME TAX OFFICER, WARD-1, KATNI, KATNI vs ADITYA AGRAWAL, KATNI
SHRI KUL BHARAT (Vice President)
RAMESH GOSWAMI,SINGRAULI vs INCOME TAX OFFICER, SINGRAULI
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
MAHENDRA KUMAR DHEER,TIKAMGARH vs INCOME TAX OFFICER WARD, TIKAMGARH
SHRI KUL BHARAT (Vice President)
RAMESH VISHWAKARMA,NARSINGHPUR vs INCOME TAX OFFICER WARD, NARSINGHPUR
SHRI KUL BHARAT (Vice President)
SANGEET GUPTA,SATNA vs INCOME TAX OFFICER WARD-1, SATNA
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
LANDMARK DEVELOPERS,SATNA vs ASSISTANT COMMISSIONER OF INCOME TAX, KATNI
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
JAIN WARE HOUSE,SEONI vs INCOME TAX OFFICER WARD, SEONI
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), JABALPUR, JABALPUR vs HARISHCHAND NEMICHAND DUGAD, CHHINDWARA
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
SHARAD KUMAR AGRAWAL,JABALPUR vs ITO, CHHATARPUR
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
KOHINOOR TOBACCO PRODUCTS PRIVATE LIMITED JABALPUR,JABALPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, JABALPUR, JABALPUR
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
GOMESH DWIVEDI,PADRA REWA vs ITO-REWA, DITRICT REWA (MP), REWA
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
GOMESH DWIVEDI,PADRA vs ITO-REWA, DISTRICT REWA (MP), REWA
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
INCOME TAX OFFICER, WARD-1(1), JABALPUR, JABALPUR vs SHAKTI MAHILA SANGH BAHU-UDDESHIYA SAHKARI SAMITI MARYADIT, MAJHOLI
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
RAJESH SINGH,REWA vs ITO WARD-1 REWA, REWA
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)