← All Benches
ITAT Jabalpur Bench
969 judgments
RAJESH SINGH,REWA vs ITO WARD -1,REWA, REWA
ITA 128/JAB/2023[2010-11]Status: Disposed19/9/2025AY 2010-11
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
M/S RPJ MINERALS PVT. LTD ,MAIHAR vs INCOME TAX OFFICER, WARD -1,SATNA, SATNA
ITA 86/JAB/2022[2017-18]Status: Disposed19/9/2025AY 2017-18
INCOME TAX OFFICER WARD-1 vs M/S RPJ MINERALS PRIVATE LTD., SATNA
ITA 154/JAB/2016[2012-13]Status: Disposed19/9/2025AY 2012-13
DEVENRA KUMAR GUPTA,REWA vs ACIT, CIRCLE SATNA, SATNA
ITA 38/JAB/2024[2017-18]Status: Disposed18/9/2025AY 2017-18
SHRI KUL BHARAT (Vice President)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), JABALPUR, JABALPUR vs AMAN CIVIL ENGINEERING COMPANY PVT. LTD, JABALPUR
ITA 30/JAB/2024[2012-13]Status: Disposed18/9/2025AY 2012-13
SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)
BRIJLAL WADHWANI,BALAGHAT vs DILIP KUMAR HARCHANDANI,ASSESSING OFFICER, BALAGHAT
ITA 196/JAB/2024[2013-2014]Status: Disposed18/9/2025AY 2013-2014
SHRI KUL BHARAT (Vice President)
RAM LAKHAN DWIVEDI,MAIHAR vs INCOME TAX OFFICER- WARD 1, SATNA
ITA 180/JAB/2024[2019-20]Status: Disposed18/9/2025AY 2019-20
SHRI KUL BHARAT (Vice President)
DHANYA KUMAR JAIN,JABALPUR vs ITO WARD 2(1),JABALPUR, JABALPUR
ITA 173/JAB/2024[2017-18]Status: Disposed18/9/2025AY 2017-18
SHRI KUL BHARAT (Vice President)
NAHTA PRAKASH CHAND THROUGH LEGAL HEIR VACHAN KUMAR NAHATA,SEONI vs ASSESSING OFFICER, SEONI
ITA 158/JAB/2024[2017-18]Status: Disposed18/9/2025AY 2017-18
TRIYUGI NARAYAN DWIWEDI,REWA vs INCOME TAX OFFICER - WARD - 1, REWA
ITA 137/JAB/2024[2016-17]Status: Disposed18/9/2025AY 2016-17
SHRI KUL BHARAT (Vice President)
DEPUTY COMMISSIONER OF INCOME TAX, KATNI vs NARAYAN PRASAD SHARMA, SAGAR
ITA 132/JAB/2023[2017-18]Status: Disposed18/9/2025AY 2017-18
SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)
DAYANAND PARYANI,SIDHI vs INCOMETAX OFFICER , SINGRAULI
ITA 125/JAB/2024[2010-11]Status: Heard17/9/2025AY 2010-11
SHRI KUL BHARAT (Vice President)
RAJSILA STONE CRUSHER,SIDHI vs INCOMETAX OFFICER WARD 2 , REWA
ITA 121/JAB/2024[2012-13]Status: Heard17/9/2025AY 2012-13
SHRI KUL BHARAT (Vice President)
SHARDA BAL KALYAN SAMITI,JABALPUR vs INCOME TAX OFFICER, EXEMPTION
ITA 161/JAB/2023[2017-18]Status: Heard17/9/2025AY 2017-18
SHRI KUL BHARAT (Vice President)
SHARDA BAL KALYAN SAMITI,JABALPUR vs INCOME TAX OFFICER, EXEMPTION
ITA 160/JAB/2023[2017-18]Status: Heard17/9/2025AY 2017-18
SHRI KUL BHARAT (Vice President)
SHARDA BAL KALYAN SAMITI,JABALPUR vs INCOME TAX OFFICER, EXEMPTION
ITA 159/JAB/2023[2016-17]Status: Heard17/9/2025AY 2016-17
SHRI KUL BHARAT (Vice President)
SHARDA BAL KALYAN SAMITI,JABALPUR vs INCOME TAX OFFICER, EXEMPTION
ITA 158/JAB/2023[2016-17]Status: Heard17/9/2025AY 2016-17
SHRI KUL BHARAT (Vice President)
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE, SATNA, SATNA vs SHRI PANKAJ AGRAWAL, SATNA
ITA 43/JAB/2019[2015-16]Status: Disposed16/9/2025AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE, SATNA, SATNA vs SHRI PAWAN AGRAWAL, SATNA
ITA 41/JAB/2019[2015-16]Status: Disposed16/9/2025AY 2015-16
DEEPAK KUMAR LALWANI,JABALPUR vs INCOME TAX OFFICER WARD-3, KATNI
ITA 77/JAB/2025[2017-18]Status: Disposed2/9/2025AY 2017-18
SHRI ANADEE NATH MISSHRA (Accountant Member)
