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ITAT Jabalpur Bench

969 judgments

URMILA KURARIYA (L/H OF LATE SHRI GANGA PRASAD KURARIYA),JABALPUR vs INCOME TAX OFFICER, JABALPUR

ITA 69/JAB/2025[2010-11]Status: Disposed1/9/2025AY 2010-11

SHRI ANADEE NATH MISSHRA (Accountant Member)

SAURABH JAIN,SAGAR vs ASST. COMMISSIONER OF INCOME TAX CIRCLE,, SAGAR

ITA 42/JAB/2025[2012-13]Status: Disposed1/9/2025AY 2012-13

SHRI ANADEE NATH MISSHRA (Accountant Member)

MAHESH CHAURASIYA,WARD NO vs ITO, TIKAMGARH

ITA 15/JAB/2025[2014-15]Status: Disposed1/9/2025AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member)

VISHAL DATT,JABALPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR

ITA 134/JAB/2025[2014-15]Status: Disposed1/9/2025AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member)

VIRENDRA TAMRAKAR,SHAHDOL vs ACIT CENTRAL CIRCLE,, JABALPUR

ITA 121/JAB/2025[2019-20]Status: Disposed1/9/2025AY 2019-20

SHRI ANADEE NATH MISSHRA (Accountant Member)

SANJAY AGRAWAL,SATNA vs INCOME TAX OFFICER WARD-1, SATNA

ITA 103/JAB/2025[2016-17]Status: Disposed1/9/2025AY 2016-17

SHRI ANADEE NATH MISSHRA (Accountant Member)

SUMAN JAIN,SAGAR vs INCOME TAX OFFICER WARD-1, SAGAR

ITA 99/JAB/2024[2017-18]Status: Disposed1/9/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

MAYANK JAIN,SAGAR vs INCOME TAX OFFICER, SAGAR

ITA 197/JAB/2024[2017-18]Status: Disposed1/9/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

BALA PRASAD PATEL ,CHHATARPUR vs INCOME TAX OFFICER, CHHATARPUR

ITA 139/JAB/2024[2011-12]Status: Disposed1/9/2025AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member)

MUDRIKA PRASAD TIWARI,REWA vs INCOME TAX OFFICER WARD-1, REWA

ITA 111/JAB/2024[2015-16]Status: Disposed1/9/2025AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member)

DAYA RAM YADAV,MANDLA vs INCOME TAX OFFICER, WARD 1(1), JABALPUR, JABALPUR

ITA 71/JAB/2025[2017-18]Status: Disposed29/8/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

KRISHNA CONSTRUCTION COMPANY ,REWA vs DY COMMISSIONER OF INCOME TAX CIRCLE, KATNI

ITA 204/JAB/2025[2017-18]Status: Disposed29/8/2025AY 2017-18

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

SAFARI SALES AND SERVICES,JABALPUR vs ITO WARD 1, SATNA

ITA 101/JAB/2025[2017-18]Status: Disposed29/8/2025AY 2017-18

AYODHYA PRASAD DWIVEDI,SIDHI vs INCOMETAX OFFICER WARD 2, , REWA

ITA 98/JAB/2024[2017-18]Status: Disposed29/8/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

SHRI ISHWARI PRASAD AWASTHI,CHHATARPUR vs INCOME TAX OFFICER, CHHATARPUR

ITA 41/JAB/2024[2017-18]Status: Disposed29/8/2025AY 2017-18

I.T.A. No.41/JAB/2024 Assessment Year: 2017-18 IN THE INCOME TAX APPELLATE TRIBUNAL JABALPUR BENCH “SMC”, JABALPUR BEFORE SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER I.T.A. No.41/JAB/2024 Assessment year:2017-18 Shri Ishwari Prasad Awasthi, Vs. Income Tax Officer, C/o Mayank Pandey & Associate Chhatarpur. Narayan Plaza, Above AXIS Bank, Behind Indian Bank, Jawahar Road, Chhatarpur. (Respondent) PAN:AATPA4619C (Appellant) Appellant by Shri Mayank Pandey, C.A. Respondent by Shri N. M. Prasad,

NAFEES ALI,JABALPUR vs INCOME TAX OFFICER, WARD 1(2), JABALPUR

ITA 192/JAB/2024[2019-20]Status: Disposed29/8/2025AY 2019-20

MUNNA LAL JAIN,SAGAR vs INCOME TAX OFFICER WARD-1, SAGAR

ITA 185/JAB/2024[2017-18]Status: Disposed29/8/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

RAMKRISHNA ARJARIYA,CHHATARPUR vs INCOME TAX OFFICER, CHHATARPUR

ITA 162/JAB/2024[2017-18]Status: Disposed29/8/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

PRABHAT SUPA,CHHATARPUR vs INCOME TAX OFFICER , CHHATARPUR

ITA 138/JAB/2024[2011-12]Status: Disposed29/8/2025AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member)

CHHOTELAL PUNAULAL ,NARSINGHPUR vs INCOME TAX OFFICER WARD-(3), JABALPUR

ITA 84/JAB/2025[2010-11]Status: Disposed28/8/2025AY 2010-11

SHRI ANADEE NATH MISSHRA (Accountant Member)