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ITAT Jabalpur Bench

969 judgments

GIRISH KURARIYA,JABALPUR vs INCOME TAX OFFICER, JABALPUR

ITA 68/JAB/2025[2010-11]Status: Disposed28/8/2025AY 2010-11

SHRI ANADEE NATH MISSHRA (Accountant Member)

SUNIL KUMAR JAIN,CHHATARPUR vs INCOME TAX OFFICER, CHHATARPUR, CHHATARPUR

ITA 57/JAB/2025[2017-18]Status: Disposed28/8/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

SUREKHABAI BALPANDE,BHOPAL vs INCOME TAX OFFICER WARD 1, CHHINDWARA

ITA 56/JAB/2025[2010-11]Status: Disposed28/8/2025AY 2010-11

SHRI ANADEE NATH MISSHRA (Accountant Member)

VENKET RAMAN NARLWAR, THROUGHOUT L/H DR. PRATIMA RAMAN,KATNI vs INCOME TAX OFFICER -2, KATNI

ITA 54/JAB/2025[2011-12]Status: Disposed28/8/2025AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member)

DINESH JAT,SAGAR vs CIT(A), NFAC

ITA 196/JAB/2025[2013-14]Status: Disposed28/8/2025AY 2013-14

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

DINESH JAT,SAGAR vs CIT (A), SAGAR

ITA 195/JAB/2025[2013-2014]Status: Disposed28/8/2025AY 2013-2014

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

SHRI DIGAMBAR JAIN PANCHAYAT COMMITTEE,SEONI vs CIT (EXEMPTION), BHOPAL

ITA 186/JAB/2025[2025-26]Status: Disposed28/8/2025AY 2025-26

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

JAGDISH PRASAD AGRAWAL,SEONI vs INCOME TAX OFFICER WARD, SEONI

ITA 168/JAB/2025[2016-17]Status: Disposed28/8/2025AY 2016-17

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

JAGDISH PRASAD AGRAWAL,SEONI vs INCOME TAX OFFICER WARD, SEONI

ITA 167/JAB/2025[2017-18]Status: Disposed28/8/2025AY 2017-18

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

BRAHTAKAR KRISHI SAKH SAHAKARI SAMITI MARYADIT,SAHAJPUR vs INCOME TAX OFFICER WARD 1(2), JABALPUR

ITA 151/JAB/2025[2015-16]Status: Disposed28/8/2025AY 2015-16

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

BRAHTAKAR KRISHI SAKH SAHAKARI SAMITI MARYADIT,SAHAJPUR vs INCOME TAX OFFICER WARD 1(2), JABALPUR

ITA 149/JAB/2025[2013-14]Status: Disposed28/8/2025AY 2013-14

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

RAJVANSH HOTEL,GADARWARA vs INCOME TAX OFFICER WARD, NARSINGHPUR

ITA 145/JAB/2025[2017-18]Status: Disposed28/8/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

BHUPENDRA SINGH,NARSINGHPUR vs INCOME TAX OFFICER, NARSINGHPUR

ITA 141/JAB/2025[2017-18]Status: Disposed28/8/2025AY 2017-18

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

VISHAL DATT,JABALPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1), JABALPUR

ITA 133/JAB/2025[2011-12]Status: Disposed28/8/2025AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member)

TANUJ JUNEJA,NARSINGHPUR vs INCOME TAX OFFICER ,, NARSINGHPUR

ITA 129/JAB/2025[2012-13]Status: Disposed28/8/2025AY 2012-13

SHRI ANADEE NATH MISSHRA (Accountant Member)

ASHUTOSH SARAF,ANUPPUR vs ACIT CENTRAL CIRCLE, JABALPUR

ITA 123/JAB/2025[2020-21]Status: Disposed28/8/2025AY 2020-21

SHRI ANADEE NATH MISSHRA (Accountant Member)

AAPKA FAISLA GOLD PALACE,SHAHDOL vs ACIT CENTRAL CIRCLE,, JABALPUR

ITA 120/JAB/2025[2019-20]Status: Disposed28/8/2025AY 2019-20

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

GOENKA TRADING COMPANY,ANNUPUR vs ACIT CENTRAL CIRCLE, JABALPUR

ITA 106/JAB/2025[2020-21]Status: Disposed28/8/2025AY 2020-21

SHRI ANADEE NATH MISSHRA (Accountant Member)

PAWAN STHAPAK,JABALPUR vs ACIT CENTRAL CIRCLE,, JABALPUR

ITA 105/JAB/2025[2017-18]Status: Disposed28/8/2025AY 2017-18

PAWAN STHAPAK,JABALPUR vs ACIT CENTRAL CIRCLE,, JABALPUR

ITA 104/JAB/2025[2016-17]Status: Disposed28/8/2025AY 2016-17