ITAT Jabalpur Bench
969 judgments
ATUL SINGH PARIHAR,SATNA vs ASSISTANT COMMISSIONER OF INCOME TAX, KATNI
SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)
JAGANNATH DAS PREMVATI WELFARE SOCIETY,JABALPUR vs ITO TDS-1, JABALPUR
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
JAGANNATH DAS PREMVATI WELFARE SOCIETY,WRIGHT TOWN vs ITO TDS-1, JABALPUR
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
KRISHNA GIRI,SIHORA vs INCOMETAX OFFICER WARD1(3),, JABALPUR
SHRI ANADEE NATH MISSHRA (Accountant Member)
GANPAT SINGH PATEL,BALAGHAT vs ITO WARD, BALAGHAT
SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)
NAGENDRA PRATAP SINGH,SINGRAULI vs ITO, SINGRAULI
SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)
SHREE JEE EDUCATIONAL TRUST,JABALPUR vs INCOME TAX OFFICER, EXCEMPTION, JABALPUR
SHRI ANADEE NATH MISSHRA (Accountant Member)
JABALPUR ENTERTAINMENT COMPLEXES PRIVATE LIMITED,JABALPUR vs DCIT, CPC, BENGALURU & DCIT, CIRCLE 2(1), JABALPUR, JABALPUR
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
UTTAM KRISHNANI,REWA vs ASSISTANT COMMISSIONER OF INCOME TAX , KATNI
SHRI ANADEE NATH MISSHRA (Accountant Member)
A V S SHIKSHA EVAM SAMAJOTTHAN SAMITI ,SAGAR vs COMMISSIONER OF INCOME TAX, EXCEMPTION, BHOPAL
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
AMIT KUMAR YADAV,SEONI vs INCOME TAX OFFICER, SEONI
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
AMIT KUMAR YADAV,SEONI vs INCOME TAX OFFICER, SEONI
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
ANIL KUMAR GUPTA,REWA vs ITO- WARD-1, REWA
SHRI ANADEE NATH MISSHRA (Accountant Member)
SUHANE NEWS AGENCIES,JABALPUR vs INCOMETAX OFFICER WARD 1(1), JABALPUR
PARMANAND NAGWANI,KATNI vs INCOME TAX OFFICER, KATNI
SHRI ANADEE NATH MISSHRA (Accountant Member)
PARMANAND NAGWANI,KATNI vs INCOME TAX OFFICER, KATNI
I.T.A. No.113, 114 & 115/JAB/2024 Assessment Year: 2013-14, 15-16 & 16-17 IN THE INCOME TAX APPELLATE TRIBUNAL JABALPUR BENCH “SMC”, JABALPUR BEFORE SHRI ANADEE NATH MISSHRA (Accountant Member)
PARMANAND NAGWANI,KATNI vs INCOME TAX OFFICER, KATNI
SHRI ANADEE NATH MISSHRA (Accountant Member)
RAVIKANT KHARE,TIKAMGARH vs INCOME TAX OFFICER WARD , TIKAMGARH
SHRI ANADEE NATH MISSHRA (Accountant Member)
CHHAYA MASURKAR,BALAGHAT vs NFAC, ITO BALAGHAT, BALAGHAT
SHRI ANADEE NATH MISSHRA (Accountant Member)
JILA SAHAKARI KENDRIYA BANK MARYADIT BALAGHAT, BALAGHAT vs INCOME TAX OFFICER, CHHINDWARA
SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)
