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ITAT Jabalpur Bench

969 judgments

SEVA SAHAKARI SAMITI MARYADIT,HINOUTIA vs INCOME TAX OFFICER, SEONI

ITA 160/JAB/2025[2018-19]Status: Disposed21/8/2025AY 2018-19

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

SEVA SAHAKARI SAMITI MARYADIT,SEONI vs INCOME TAX OFFICER, SEONI

ITA 159/JAB/2025[2018-19]Status: Disposed21/8/2025AY 2018-19

SEVA SAHAKARI SAMITI MARYADIT,SEONI vs INCOME TAX OFFICER, SEONI

ITA 158/JAB/2025[2017-18]Status: Disposed21/8/2025AY 2017-18

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

SEVA SAHAKARI SAMITI MARYADIT,SEONI vs INCOME TAX OFFICER , SEONI

ITA 157/JAB/2025[2015-16]Status: Disposed21/8/2025AY 2015-16

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

PARTH KRISHI SAKH SAHAKARI SAMITI MARYADIT,SEHORA vs INCOME TAX OFFICER WARD1(3), JABALPUR

ITA 93/JAB/2024[2016-17]Status: Disposed21/8/2025AY 2016-17

SHRI ANADEE NATH MISSHRA (Accountant Member)

PRABHUDDHA VINAYATI KALYANKARI,BALAGHAT vs INCOME-TAX OFFICER, JABALPUR

ITA 46/JAB/2024[Not applicable]Status: Disposed21/8/2025

CHHAYA MASURKAR,BALAGHAT vs NATIONAL FACELESS ASSESSMENT CENTER JURISDICTION OFFICER- ITO, BALAGHAT, DELHI

ITA 27/JAB/2024[2013-14]Status: Disposed21/8/2025AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member)

SANDHYA PANDIT,BALAGHAT vs INCOME TAX OFFICER, BALAGHAT

ITA 21/JAB/2024[2014-15]Status: Disposed21/8/2025AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member)

RAJADHAR SHARMA,PRITHVIPUR vs INCOME TAX OFFICER, TIKAMGARH

ITA 171/JAB/2024[2014-15]Status: Disposed21/8/2025AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member)

SANJAY KUMAR AGRAWAL ,SATNA vs ASST. COMMISSIONER OF INCOMETAX CIRCLE, SATNA

ITA 156/JAB/2024[2016-17]Status: Disposed21/8/2025AY 2016-17

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

PRADYUMN SINGH PARIHAR,REWA vs INCOMETAX OFFICER WARD-2, REWA

ITA 154/JAB/2024[2010-11]Status: Disposed21/8/2025AY 2010-11

SHRI ANADEE NATH MISSHRA (Accountant Member)

RAJARAM GUPTA,REWA vs INCOME TAX OFFICER, WARD 1, REWA, REWA

ITA 153/JAB/2024[2018-19]Status: Disposed21/8/2025AY 2018-19

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

SHANKAR VADHAVANI,BALAGHAT vs INCOME TAX OFFICER, BALAGHAT

ITA 14/JAB/2024[2015-16]Status: Disposed21/8/2025AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member)

MOHAMMAD YUSUF KHAN,SAGAR vs INCOME TAX OFFICER WARD 2, SAGAR

ITA 126/JAB/2024[2017-18]Status: Disposed21/8/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

RISHABH KUMAR JAIN,KATNI vs INCOME TAX OFFICER, WARD-1, SAGAR

ITA 120/JAB/2024[2016-17]Status: Disposed21/8/2025AY 2016-17

SHRI ANADEE NATH MISSHRA (Accountant Member)

BAL KALYAN SAMITI,REWA vs ITO EXEMPTION WARD, JABALPUR

ITA 117/JAB/2024[2017-2018]Status: Disposed21/8/2025AY 2017-2018

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

JILA SAHAKARI KENDIYA BANK MARYADIT,BALAGHAT vs INCOME TAX OFFICER, CIRCLE CHHINDWARA, CHHINDWARA

ITA 137/JAB/2023[2017-18]Status: Disposed21/8/2025AY 2017-18

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

MANISH KUMAR AGRAWAL,KATNI vs INCOMETAX OFFICER WARD-1, KATNI

ITA 106/JAB/2024[2017-18]Status: Disposed20/8/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

DILIP PATHAK,SATNA vs ITO, WARD-1 SATNA, MINISTRY OF FINANCE

ITA 64/JAB/2024[2011-2012]Status: Disposed19/8/2025AY 2011-2012

SHRI ANADEE NATH MISSHRA (Accountant Member)

RITA MANCHANI,JABALPUR vs ITO WARD 2(1), JABALPUR

ITA 60/JAB/2024[2013-14]Status: Disposed19/8/2025AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member)