ITAT Jabalpur Bench

SHRI SADGURU MAHILA BAHUODESHIYA SAMITI MARYADIT JANKIKUND CHITRAKOOT,CHITRAKOOT, SATNA vs NATIONAL FACELESS ASSESSMENT CENTRE, NEW DELHI

SHRI ANADEE NATH MISSHRA (Accountant Member)

RASHMI GUPTA,SAGAR vs ASSISSTANT COMMISSIONER OF INCOME TAX, KATNI CIRCLE, KATNI

SHRI ANADEE NATH MISSHRA (Accountant Member)

MANGALAYATAN UNIVERSITY,JABALPUR, MADHYA PRADESH vs LD. CIT (EXEMPTION), BHOPAL, BHOPAL, MADHYA PRADESH

the date of hearing of the appeal." The facts of the case are, that the assessee applied in Form No.10AB for registration under section 12AB of the Income Tax Act. While examining this application, the ld. CIT (Exemption) observed that the assessee had entered into an agreement on 16.03.2022 with Helpage Finlease Limited for a loan of Rs.42,00,000/- @ 7.5% per annum w.e.f. 1.04.2022. However, in the ledger account submitted by the assessee, no interest was found to be paid and interest of o

SEHKARI VIPDAN SAMITI MARYADIT,NARSINGHPUR vs DY COMMISSIONER OF INCOME TAX, CIRCLE 2(1), JABALPUR

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

SEHKARI VIPDAN SAMITI MARYADIT,NARSINGHPUR vs DY COMMISSIONER OF INCOME TAX, CIRCLE 2(1), JABALPUR

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

SEHKARI VIPDAN SAMITI MARYADIT,NARSINGHPUR vs DY COMMISSIONER OF INCOME TAX, CIRCLE 2(1), JABALPUR

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

MOHIT RAMCHANDANI,JABALPUR vs INCOME TAX OFFICER WARD 2(1) , JABALPUR

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

SARSWATI BAL KALYAN SAMITI,WAIDHAN vs INCOME TAX OFFICER, EXEMPTION, JABALPUR

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

KESHARWANI SHIKSHA SAMITI,JABALPUR vs COMMISSIONER OF INCOME TAX (EXCEMPTION), BHOPAL

PRATH KRISHI SAKH SAHAKARI SAMITI MARYADIT,LAMKANA vs INCOME TAX OFFICER WARD 1(1), JABALPUR

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

SEHKARI VIPDAN SAMITI MARYADIT,NARSINGHPUR vs DY COMMISSIONER OF INCOME TAX, CIRCLE 2(1), JABALPUR

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

BAL KRISHNA GROVER,KATNI vs INCOME TAX OFFICER 1, KATNI

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

KHANNA AUTOMOBILES REWA,REWA vs INCOME TAX OFFICER, REWA

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

RAJ KUMAR SIRWANI,MANDLA vs INCOME TAX OFFICER, MANDLA WARD, MANDLA, MANDLA

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

RAJENDRA SINGH BAGGA,DAMOH vs ASST. COMMISSIONER OF INCOME TAX CIRCLE, KATNI

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

M/S ASIT DIXIT,JABALPUR vs INCOME TAX OFFICER WARD 2(2), JABALPUR

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

RAHMAN SHAH,CHHINDWARA vs INCOME TAX OFFICER, WARD CHHINDWARA, CHHINDWARA

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

PRATHMIK KRISHI SAKH SAHAKARI SAMITI MARYADIT ,JERATH vs INCOMETAX OFFICER WARD , NARSINGHPUR

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

BHARATKAR KRISHI SAKH SAHAKARI SAMITI MARYADIT,JABALPUR vs INCOME TAX OFFICER WARD 2(5), JABALPUR

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

SARIPUTTA CHARITABLE TRUST,CHHINDWARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)