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ITAT Jabalpur Bench

969 judgments

VINOD KUMAR VERMA,CHHINDWARA vs INCOME TAX OFFICER WARD 1, CHHINDWARA

ITA 19/JAB/2025[2018-19]Status: Disposed11/6/2025AY 2018-19

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

JITENDRA KUMAR SONI,JABALPUR vs ACIT CENTRAL CIRCLE,, JABALPUR

ITA 112/JAB/2025[2019-20]Status: Disposed11/6/2025AY 2019-20

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

SHRI. NARSINGH RANGA,JABALPUR vs DCIT, CIRCLE 2(1), JABALPUR

ITA 10/JAB/2025[2016-17]Status: Disposed11/6/2025AY 2016-17

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

SACHIN KUMAR JAIN,SAGAR vs INCOME TAX OFFICER WARD-3, SAGAR

ITA 80/JAB/2024[2016-17]Status: Disposed11/6/2025AY 2016-17

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

DILIP KUMAR RAMESH CHANDRA AGRAWAL,CHHINDWARA vs INCOME TAX OFFICER WARD 1, CHHINDWARA

ITA 75/JAB/2024[2013-14]Status: Disposed11/6/2025AY 2013-14

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

ANKUR SAHU,CHHINDWARA vs INCOME TAX OFFICER WARD 1 , CHHINDWARA

ITA 67/JAB/2024[2013-14]Status: Disposed11/6/2025AY 2013-14

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

SADBHAV NAGRIK SAHAKARI BANK MYST,CHHATARPUR vs ITO, CHHATARPUR

ITA 65/JAB/2024[2017-18]Status: Disposed11/6/2025AY 2017-18

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

SUSHIL KUMAR,NARSINGHPUR vs ITO, WARD, NARSINGHPUR, NARSINGHPUR

ITA 20/JAB/2024[2017-18]Status: Disposed11/6/2025AY 2017-18

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

RAJEEV MISHRA,SEONI vs INCOME TAX OFFICER WARD, SEONI, SEONI

ITA 152/JAB/2024[2011-12]Status: Disposed30/5/2025AY 2011-12

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

PRATH KRISHI SAKH SAHAKARI SAMITI MARYADIT ,MAJHGANWA vs DCIT CIRCLE 2(1), JABALPUR

ITA 150/JAB/2024[2017-18]Status: Disposed30/5/2025AY 2017-18

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

SURYA KUMAR GUPTA,ITARSI vs INCOMETAX OFFICER WARD 1, ITARSI

ITA 135/JAB/2024[2018-19]Status: Disposed30/5/2025AY 2018-19

NAGAR PANCHAYAT,BANDA vs THE ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE SAGAR, SAGAR

ITA 118/JAB/2024[2012-13]Status: Disposed30/5/2025AY 2012-13

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

SHUBH HATCHERIES,JABALPUR vs INCOME TAX OFFICER, WARD 1(1), JABALPUR

ITA 24/JAB/2024[2017-18]Status: Disposed23/5/2025AY 2017-18

SHUBH HATCHERIES,JABALPUR vs INCOME TAX OFFICER, WARD 1(1), JABALPUR

ITA 23/JAB/2024[2017-18]Status: Disposed23/5/2025AY 2017-18

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

PRAGYA SAVITA,JABALPUR vs ASST. COMMISSIONER OF INCOME TAX,CIRCLE 2(1) ,JABALPUR , JABALUR

ITA 21/JAB/2025[2021-22]Status: Disposed22/5/2025AY 2021-22

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

PAYAL SUKHRAMANI,SATNA vs ITO WARD-2 , SATNA

ITA 95/JAB/2024[2012-13]Status: Disposed22/5/2025AY 2012-13

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

KAMDHENU SHIKSHA SEWA SAMITI,KATNI vs CIT- EXCEMPTION , BHOPAL

ITA 51/JAB/2024[0000]Status: Disposed22/5/2025

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

KAMDHENU SHIKSHA SEWA SAMITI,KATNI vs CIT-EXCEMPTION, , BHOPAL

ITA 50/JAB/2024[0000]Status: Disposed22/5/2025

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

SHUBH HATCHERIES,JABALPUR vs INCOME TAX OFFICER, WARD 1(1), JABALPUR

ITA 22/JAB/2024[2017-18]Status: Disposed22/5/2025AY 2017-18

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

PAWAN YADAV, CHHINDWARA vs INCOME TAX OFFICER - 1, CHHINDWARA

ITA 199/JAB/2024[2014-15]Status: Disposed22/5/2025AY 2014-15