ITAT Jabalpur Bench

969 judgments

GLOBAL FOUNDATION FOR MEDICAL EDUCATIONAL & RESEARCH,JABLPUR vs INCOME TAX OFFICER WARD 1(2), JABALPUR

ITA 188/JAB/2024[2019-20]Status: Disposed22/5/2025AY 2019-20

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

KRISHNA KANT MISHRA,REWA vs ITO WARD-1, REWA

ITA 92/JAB/2024[2012-13]Status: Disposed21/5/2025AY 2012-13

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

VISHAL DATT,JABALPUR vs ACIT CIRCLE 2(1) , JABALPUR

ITA 79/JAB/2024[2018-19]Status: Disposed21/5/2025AY 2018-19

VISHAL DATT,JABLPUR vs ACIT CIRCLE 2(1), JABALPUR

ITA 78/JAB/2024[2017-18]Status: Disposed21/5/2025AY 2017-18

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

VISHAL DATT,JABALPUR vs ACIT CIRCLE2(1), JABALPUR

ITA 77/JAB/2024[2013-14]Status: Disposed21/5/2025AY 2013-14

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

CHANDRA KUMAR JAIN,DAMOH vs INCOME TAX OFFICER, DAMOH

ITA 70/JAB/2024[2011-12]Status: Disposed21/5/2025AY 2011-12

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

KATNI BLOOD DONOR AND WELFARE SOCIETY,KATNI vs CIT-EXCEMPTION , BHOPAL

ITA 57/JAB/2024[NA]Status: Disposed21/5/2025

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

KATNI BLOOD DONOR AND WELFARE SOCIETY,KATNI vs CIT- EXCEMPTION , BHOPAL

ITA 56/JAB/2024[NA]Status: Disposed21/5/2025

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

GOSAL SAGAR HELPING HAND FOUNDATION,JABALPUR vs CIT EXCEMPTION, BHOPAL

ITA 47/JAB/2024[2024-25]Status: Disposed21/5/2025AY 2024-25

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

SAMEER CHILE,DAMOH vs INCOME TAX OFFICER, CPC

ITA 29/JAB/2024[2021-22]Status: Disposed21/5/2025AY 2021-22

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

ANIL KUMAR JAIN,BINA vs INCOME TAX OFFICER BINA, BINA

ITA 18/JAB/2024[2012-13]Status: Disposed21/5/2025AY 2012-13

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

KARPA AGARINI VAIDIK SANSTHAN SAMITI,TENDUKHEDA vs COMMISSIONER OF INCOME TAX EXEMPTION, BHOPAL

ITA 387/IND/2023[2022-23]Status: Disposed20/5/2025AY 2022-23

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

VENU PANDURANG SEWA NYAS,JABALPUR vs COMMISSIONER OF INCOME TAX EXCEMPTION, BHOPAL

ITA 386/IND/2023[2022-23]Status: Disposed20/5/2025AY 2022-23

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

VENU PAMDURANG SEWA NYAS,JABALPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, BHOPAL

ITA 385/IND/2023[2022-23]Status: Disposed20/5/2025AY 2022-23

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

PADMA SHANKAR CHARITABLE TRUST,SATNA vs COMMISSIONER OF INCOME TAX EXEMPTION, BHOPAL

ITA 384/IND/2023[2022-23]Status: Disposed20/5/2025AY 2022-23

MANNAT SOCIAL WELFARE SOCIETY,JABALPUR vs SECRETARY, BHOPAL

ITA 383/IND/2023[2022-23]Status: Disposed20/5/2025AY 2022-23

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

ANAND BASANTANI,MANDLA vs INCOME TAX OFFICER, MANDLA

ITA 7/JAB/2024[2011-12]Status: Disposed9/1/2025AY 2011-12

SHRI KUL BHARAT (Vice President)

RISHI RAJ PATEL,DAMOH vs INCOME TAX OFFICER WARD DAMOH, DAMOH

ITA 147/JAB/2023[2017-18]Status: Disposed9/1/2025AY 2017-18

SHRI KUL BHARAT (Vice President)

VISHWANATH SINGH RATHODE,HOSHANGABAD vs INCOME TAX OFFICER-1,, ITARSI

ITA 142/JAB/2023[2017-18]Status: Disposed9/1/2025AY 2017-18

SHRI KUL BHARAT (Vice President)

VIJAY RATHI,ITARSI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-ITARSI, ITARSI

ITA 141/JAB/2023[2012-13]Status: Disposed9/1/2025AY 2012-13

SHRI KUL BHARAT (Vice President)