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ITAT Jabalpur Bench

969 judgments

AADIM JAATI SAHAKARI SAMITI MOHGAON,MANDLA vs INCOME TAX OFFICER, MANDLA

ITA 26/JAB/2024[2017-18]Status: Heard8/1/2025AY 2017-18

SHRI KUL BHARAT (Vice President)

JILA SAHKARIKENDRIYA BANK MARYADIT,REWA vs INCOME TAX OFFICER , REWA

ITA 36/JAB/2023[2014-15]Status: Heard8/1/2025AY 2014-15

SH. KUL BHARAT, VICE PRESIDENT & SH. NIKHIL CHOUDHARY (Accountant Member)

KRISHAN PRATAP SINGH,TIKAMGARH vs INCOME TAX OFFICER , TIKAMGARH

ITA 139/JAB/2023[2017-18]Status: Heard8/1/2025AY 2017-18

SH. KUL BHARAT, VICE PRESIDENT & SH. NIKHIL CHOUDHARY (Accountant Member)

M/S. R M SALES AND SERVICES PRIVATE LIMITED,SATNA vs INCOME TAX OFFICER, WARD-2 , SATNA

ITA 138/JAB/2023[AY 2019-20]Status: Heard8/1/2025

SHRI KUL BHARAT (Vice President)

NARMADA INN,BESIDE SHUBH MOTORS, KATRA vs INCOME TAX OFFICER, MANDLA WARD, MANDLA

ITA 135/JAB/2023[2017-18]Status: Heard8/1/2025AY 2017-18

SHRI KUL BHARAT (Vice President)

MANOJ KUMAR PANDEY,KATNI vs INCOME TAX OFFICER -3, KATNI

ITA 122/JAB/2023[2009-10]Status: Heard8/1/2025AY 2009-10

SHRI KUL BHARAT (Vice President)

DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 1(1), JABALPUR vs SHRI INDRABHAN SINGH RATHORE, NARSINGHPUR

ITA 234/JAB/2018[2015-16]Status: Heard8/1/2025AY 2015-16

SH. KUL BHARAT, VICE PRESIDENT & SH. NIKHIL CHOUDHARY (Accountant Member)

SARIPUTTA CHARITABLE TRUST,CHHINDWARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL

ITA 127/JAB/2024[2022-23]Status: Disposed7/1/2025AY 2022-23

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

MOHAN LAL BHIKHULAL BETULGANJ ,BETUL,BETUAL vs INCOME TAX OFFICER, BETUL WARD, BATUL

ITA 78/JAB/2023[2013-14]Status: Disposed7/1/2025AY 2013-14

SHRI KUL BHARAT (Vice President)

MOHAN LAL BHIKHULAL,BETUL GANJ, BETUL vs INCOME TAX OFFICER , BETUL

ITA 73/JAB/2023[2013-14]Status: Disposed7/1/2025AY 2013-14

SHRI KUL BHARAT (Vice President)

NARMADA WELFARE SOCIETY,JABALPUR vs INCOME TAX OFFICER (EXEMPTION), JABALPUR

ITA 125/JAB/2023[2018-19]Status: Disposed7/1/2025AY 2018-19

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

CHANDRA MOHAN SINGH,REWA vs ITO, REWA, REWA

ITA 117/JAB/2023[2011-12]Status: Disposed7/1/2025AY 2011-12

SHRI KUL BHARAT (Vice President)

M/S. SHIVANGI OILS PVT. LTD.,SHAHDOL vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR

ITA 8/JAB/2018[2015-16]Status: Disposed22/12/2023AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S. SHIVANGI OIL PVT. LTD., SHAHDOL

ITA 21/JAB/2018[2015-16]Status: Disposed22/12/2023AY 2015-16

VASHISHTH PRASAD PANDEY,SINGROLI vs ACIT, CIRCLE SATNA, SATNA

ITA 140/JAB/2023[2013-14]Status: Disposed21/12/2023AY 2013-14

MOHAMMAD SHAHID KHAN,DAMOH vs ITO SAGAR WARD-1, SAGAR

ITA 55/JAB/2023[2018-2019]Status: Disposed19/12/2023AY 2018-2019

ASHOK KUMAR VISHWKARMA,KATNI vs INCOME TAX OFFICER-2, KATNI

ITA 74/JAB/2023[2014-15]Status: Heard1/12/2023AY 2014-15

JOINT COMMISSIONER OF INCOME TAX (IN- SITU), CENTRAL CIRCLE, JABALPUR, JABALPUR vs MANISH KUMAR SAROGI, KATNI

ITA 39/JAB/2023[2009-10]Status: Disposed1/12/2023AY 2009-10

ASHISH SHIVHARE,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX(CENTRAL)-I, BHOPA;, BHOPAL

ITA 50/JAB/2021[2016-17]Status: Heard1/12/2023AY 2016-17

INCOME TAX OFFICER, WARD-1, KATNI vs SHRI GANESH PRASAD VISHWAKARMA, KATNI

ITA 43/JAB/2020[2014-15]Status: Heard1/12/2023AY 2014-15