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ITAT Jabalpur Bench

969 judgments

ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-CHHINDWARA, CHHINDWARA vs SHRI SHEVENDRA SINGH PARIHAR, BALAGHAT

ITA 91/JAB/2019[2011-12]Status: Heard1/12/2023AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, JABALPUR vs SHRI MANISH KUMAR SARAOGI, KATNI

ITA 62/JAB/2019[2016-17]Status: Disposed1/12/2023AY 2016-17

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE SAGAR, SAGAR vs SHRI RISHAV KUMAR JAIN, SAGAR

ITA 55/JAB/2019[2014-15]Status: Heard1/12/2023AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs SHRI GAURAV AGRAWAL, JABALPUR

ITA 39/JAB/2019[2016-17]Status: Disposed1/12/2023AY 2016-17

SHRI GAURAV AGRAWAL,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR

ITA 37/JAB/2019[2016-17]Status: Disposed1/12/2023AY 2016-17

SMT.TEJAL JUGAL KISHORE,SATNA vs PRINCPAL COMMISSIONER OF INCOME TAX-2, JABALPUR

ITA 16/JAB/2019[2014-15]Status: Heard1/12/2023AY 2014-15

JABALPUR DEVELOPMENT AUTHORITY,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR

ITA 64/JAB/2018[2012-13]Status: Heard1/12/2023AY 2012-13

JABALPUR DEVELOPMENT AUTHORITY,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR

ITA 63/JAB/2018[2011-12]Status: Heard1/12/2023AY 2011-12

JABALPUR DEVELOPMENT AUTHORITY,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR

ITA 62/JAB/2018[2010-11]Status: Heard1/12/2023AY 2010-11

JABALPUR DEVELOPMENT AUTHORITY,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR

ITA 61/JAB/2018[2009-10]Status: Heard1/12/2023AY 2009-10

BANPRABHA REAL ESTATE PVT. LTD. NIRMAL CHHAYA, BEHIND BLOCK OFFICE, KHUTEHI, REWA-486001,REWA vs ASST COMMISSIONER OF INCOME TAX, CIRCLE SATNA, SATNA

ITA 92/JAB/2023[2017-18]Status: Disposed30/11/2023AY 2017-18

BARNALI SAMANTA,JABALPUR vs ITO WARD2(5), JABALPUR

ITA 43/JAB/2023[2015-16]Status: Disposed30/11/2023AY 2015-16

SHRI GOVIND SINGH, REWA vs INCOME TAX OFFICER,WARD-1, SATNA

ITA 11/JAB/2023[2018-19]Status: Disposed30/11/2023AY 2018-19

SHRI PANKAJ KUMAR RAI,KATNI vs INCOME TAX OFFICER, WARD -2, KATNI

ITA 96/JAB/2022[2011-12]Status: Disposed30/11/2023AY 2011-12

SHRI DIGPAL JAISWAL,KATNI vs INCOME TAX OFFICER, WARD -1, KATNI

ITA 42/JAB/2021[2011-12]Status: Disposed30/11/2023AY 2011-12

GOUR ROAD TAR COAT PRIVATE LIMITED,JABALPUR vs ACIT CIRCLE 2(1), JABALPUR

ITA 31/JAB/2021[2017-18]Status: Disposed30/11/2023AY 2017-18

M/S SHRI KALYANIKA INFRA,JABALPUR vs D.C.I.T., JABALPUR

ITA 24/JAB/2021[2014-2015]Status: Disposed30/11/2023AY 2014-2015

M/S TARUN DEVCON,JABALPUR vs D.C.I.T., JABALPUR

ITA 23/JAB/2021[2014-2015]Status: Disposed30/11/2023AY 2014-2015

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-KATNI, KATNI vs M/S. GAJRAJ MINING PVT. L:TD., SINGRAULI

ITA 27/JAB/2020[2017-18]Status: Disposed30/11/2023AY 2017-18

SHRI DIGPAL JAISWAL,KATNI vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, JABALPUR

ITA 83/JAB/2019[2011-12]Status: Disposed30/11/2023AY 2011-12