← All Benches
ITAT Jabalpur Bench
969 judgments
SATYAPAL DARYANI,JABALPUR vs PR. COMMISSIONER OF INCOME TAX-2, JABALPUR
ITA 12/JAB/2019[2014-15]Status: Disposed30/11/2023AY 2014-15
RASHMEET SINGH MALHOTRA vs INCOME TAX OFFICER WARD-1,
ITA 226/JAB/2016[2009-10]Status: Disposed30/11/2023AY 2009-10
RAKESH KUMAR SONI,KATNI vs ACIT, CENTRAL CIRCLE, JABALPUR, JABALPUR
ITA 71/JAB/2023[2017-18]Status: Disposed29/11/2023AY 2017-18
MP POWER MANAGEMENT CO.LTD.,JABALPUR vs ACIT CIRCLE 2(1), JABALPUR
ITA 65/JAB/2023[2020-21]Status: Disposed29/11/2023AY 2020-21
SHOBHA SINGH,SHAHDOL MADHYA PRADESH vs INCOME TAX OFFICER, SHAHDOL MADHYA PRADESH
ITA 115/JAB/2023[2014-15]Status: Disposed29/11/2023AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR vs M/S BHASKAR LUBRICANT PRIVATE LIMITED, JABALPUR
ITA 200/JAB/2018[2007-08]Status: Disposed29/11/2023AY 2007-08
KISHOR KUMAR GOKLANI,JABALPUR vs INCOME TAX OFFICER WARD 2(1) JABALPUR MP, JABALPUR
ITA 97/JAB/2023[2011-12]Status: Disposed28/11/2023AY 2011-12
NEELAM GUPTA,JABALPUR vs I.T.O WARD 1(1), JABALPIR
ITA 66/JAB/2023[2015-16]Status: Disposed28/11/2023AY 2015-16
AMBIKA CHARAN DIXIT,JABALPUR vs PR. COMMISSIONER OF INCOME TAX, JABALPUR
ITA 37/JAB/2022[2015-16]Status: Disposed24/11/2023AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX(CENTRAL), JABALPUR vs ANAND MINING CORPORATION, JABALPUR
ITA 104/JAB/2018[2014-15]Status: Disposed24/11/2023AY 2014-15
CHETANYA PROMOTER & DEVELOPERS,JABALPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1 JABALPUR, JABALPUR
ITA 51/JAB/2023[2018-19]Status: Disposed23/11/2023AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JABALPUR vs SHRI SAURBAH BADERIA, JABALPUR
ITA 2/JAB/2021[2016-17]Status: Disposed23/11/2023AY 2016-17
INCOME TAX OFFICER, WARD-1, CHHINDWARA vs SHRI SIDDHIVINAYAK EDUCATION SOCIETY, CHHINDWARA
ITA 1/JAB/2021[2017-18]Status: Disposed23/11/2023AY 2017-18
INCOME TAX OFFICER WARD 1(2), JABALPUR vs SHRI DEEPAK JAISWAL, JABALPUR
ITA 76/JAB/2019[2016-17]Status: Disposed23/11/2023AY 2016-17
TARUN DEVCON PRIVATE LIMITED,JABALPUR vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR
ITA 50/JAB/2018[2014-15]Status: Disposed23/11/2023AY 2014-15
KALYANIKA INFRA MEGA VENTURES PVT. LTD,JABALPUR vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR
ITA 49/JAB/2018[2014-15]Status: Disposed23/11/2023AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR vs CHETANAYA PROMOTERS AND DEVLOPERS, JABALPUR
ITA 133/JAB/2018[2015-16]Status: Disposed23/11/2023AY 2015-16
SHRI ASHISH RAI,DAMOH vs COMMISSIONER OF INCOME TAX-1, JABALPUR
ITA 109/JAB/2015[2010-11]Status: Disposed22/11/2023AY 2010-11
NORTHERN COALFIELDS LTD.,SINGRAULI vs DCIT, (ASS) SPECIAL RANGE, JABALPUR
ITA 418/JAB/1996[F.Y. 1995-96]Status: Disposed22/11/2023
HARI SHANKAR KOUSHIK,SAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX SAGAR, SAGAR
ITA 79/JAB/2023[2012-13]Status: Disposed21/11/2023AY 2012-13
